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COURT ARCHIVE

Rajasthan High Court judgments, 2004

684 judgments · page 19 of 35

High Courts02 Jun 2004Allowed

Prem Lata Parihar Vs R.L. Parihar and Others

Rajasthan High Court · AIR 2004 Raj 296 : (2004) 4 RCR(Civil) 181 : (2004) 3 RLW 1729

Family Courts Act, 1984 — Section 7, 8Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20(3), 23, 3Hindu Succession Act, 1956 — Section 23
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High Courts02 Jun 2004Dismissed

Hira Lal Pukhraj and Others Vs Prem Kishan

Rajasthan High Court · (2004) 4 RLW 2358 : (2004) 3 WLC 591

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 31, 96Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 14(2)
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High Courts01 Jun 2004Allowed

Umesh Vs State of Rajasthan

Rajasthan High Court · (2004) 4 RCR(Criminal) 785 : (2004) 4 RLW 2336 : (2004) 4 WLC 214

Criminal Procedure Code, 1973 (CrPC) — Section 391
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High Courts28 May 2004Allowed

Harish Kumar Vs Manju (Smt.)

Rajasthan High Court · (2005) 2 DMC 148 : (2004) 4 RCR(Civil) 379 : (2004) 4 RCR(Criminal) 468 : (2004) 3 RLW 2047 : (2004) 4 WLC 109

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
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