High Courts14 May 2004Dismissed
Amba Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2625 : (2004) 4 WLC 123
Penal Code, 1860 (IPC) — Section 344, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 21 of 35
High Courts14 May 2004Dismissed
Hari Ram Vs State of Raj. and Others
Rajasthan High Court · (2004) 3 RLW 2040 : (2004) 3 WLC 538
Constitution of India, 1950 — Article 226, 227Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts14 May 2004
Basha Mal and Another Vs Amar Chand and Others
Rajasthan High Court · (2004) 4 RLW 2682
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 7
High Courts14 May 2004
Pratap Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RCR(Criminal) 802 : (2004) 4 RLW 2300 : (2004) 3 WLC 541
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 482
High Courts14 May 2004Allowed
Santveer Singh Vs Addl. Civil Judge and Another
Rajasthan High Court · AIR 2004 Raj 214 : (2004) 3 RLW 1952 : (2004) 3 WLC 397
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 8 Rule 1A(3)
High Courts13 May 2004Allowed
Hindusthan Zinc Limited Vs Employees' State Insurance Corporation and Others
Rajasthan High Court · (2005) 105 FLR 270 : (2005) 2 LLJ 730 : (2004) WLC 739
Employees State Insurance Act, 1948 — Section 75, 75(2B), 77, 77(1A), 77(2B)
High Courts13 May 2004Dismissed
Hindustan Zinc Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 104 FLR 315 : (2005) 1 LLJ 842 : (2004) 4 RLW 2579 : (2004) 4 WLC 165
Constitution of India, 1950 — Article 14Employees State Insurance Act, 1948 — Section 75, 75(2B)
High Courts13 May 2004Allowed
Narendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 224 : (2005) 1 RLW 148 : (2004) 3 WLC 458
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 71(3), 88
High Courts13 May 2004Allowed
Ramu Ram Vs Chief Executive Officer and Others
Rajasthan High Court · (2004) 3 RLW 1947 : (2004) 4 WLC 12
Rajasthan Panchayati Raj Act, 1994 — Section 37(2)Rajasthan Panchayati Raj Rules, 1996 — Rule 21
High Courts13 May 2004Dismissed
Radhey Shyam Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 300
Motor Vehicles Act, 1988 — Section 88(5)(6)
High Courts12 May 2004
Om Prakash Bansal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2688 : (2004) 3 WLC 512
Constitution of India, 1950 — Article 14, 16Rajasthan Agricultural Produce Marketing Committee Service (Pension) Rules, 1995 — Rule 10(2)
High Courts12 May 2004
Bansiwala Iron and Steel Rolling Mills Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 190 CTR 449 : (2005) 272 ITR 624 : (2005) 142 TAXMAN 68
Income Tax Act, 1961 — Section 145(2), 256(2)
High Courts12 May 2004Dismissed
Ramesh Chand Vs Surya Prasad
Rajasthan High Court · (2004) 3 RLW 1945 : (2004) 3 WLC 456
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts12 May 2004Dismissed
Gulam Mohammad Vs Achhu (Smt.)
Rajasthan High Court · (2005) 2 CivCC 208 : (2005) 1 DMC 716 : (2004) 4 RCR(Criminal) 805 : (2004) 4 RLW 2295 : (2004) 4 WLC 93
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4
High Courts12 May 2004Dismissed
Shiv Ram Singh Vs Sh. Mahendra Chand Chordia and Others
Rajasthan High Court · (2004) 3 RLW 1942 : (2004) 3 WLC 308
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, 148
High Courts12 May 2004Allowed
Sukh Das and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 3080 : (2004) 4 RCR(Criminal) 800 : (2004) 4 RLW 2364 : (2004) 3 WLC 668
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts11 May 2004Dismissed
Suresh Kumar Vs Rituraj Pipes and Plastic Pvt. Ltd.
Rajasthan High Court · (2004) 05 RAJ CK 0077
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 May 2004Allowed
Gafooran (Smt.) Vs Employees Provident Fund Organisation
Rajasthan High Court · (2004) 4 RLW 2690 : (2004) 3 WLC 528
High Courts11 May 2004Dismissed
Banshilal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RCR(Criminal) 701 : (2004) 4 RLW 2316 : (2004) 3 WLC 483
Rajasthan Panchayati Raj Act, 1994 — Section 37, 37(1), 37(2), 37(4)
High Courts11 May 2004Dismissed
United India Insurance Co. Ltd. Vs Saroj Devi and Others (Smt.)
Rajasthan High Court · (2004) 3 ACC 366 : (2006) ACJ 1316 : (2004) 4 RCR(Civil) 823 : (2004) 4 RLW 2305 : (2004) 3 WLC 555
Motor Vehicles Act, 1988 — Section 170