High Courts11 May 2004Allowed
Banshi Lal Vs Smt. Chau Bai
Rajasthan High Court · (2004) 05 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 125, 311, 397
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 22 of 35
High Courts11 May 2004Dismissed
Bhawani Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2004) CriLJ 3187 : (2004) 4 RLW 2155 : (2004) 3 WLC 532
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts10 May 2004Allowed
Vishnu Singh Vs Managing Director SBBJ and Another
Rajasthan High Court · (2004) 3 RLW 1742 : (2004) 3 WLC 394
Constitution of India, 1950 — Article 226
High Courts10 May 2004
Barji (Smt.) and Others Vs Thakurji Shri Dwarkadheesji and Others
Rajasthan High Court · (2004) 4 RLW 2068 : (2004) 3 WLC 732
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3
High Courts10 May 2004Dismissed
National Insurance Co. Ltd. Vs Ravi Kant and Others
Rajasthan High Court · (2004) 3 ACC 355 : (2006) ACJ 292 : (2004) 4 RLW 2279 : (2004) 3 WLC 489
Motor Vehicles Act, 1988 — Section 149, 170
High Courts10 May 2004
State of Rajasthan and Others Vs Dharmendra Parth
Rajasthan High Court · (2005) 2 RLW 795 : (2004) 4 WLC 731
Constitution of India, 1950 — Article 16Rajasthan High Court Ordinance, 1949 — Section 18
High Courts10 May 2004Allowed
Sajjan Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 05 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts07 May 2004
Ram Chandra Kasliwal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1788 : (2004) 4 WLC 17
Jaipur Development Authority Act, 1982 — Section 45Land Acquisition Act, 1894 — Section 4Rajasthan Municipalities Act, 1959 — Section 82
High Courts07 May 2004
Commissioner of Income Tax Vs Mahindra and Co.
Rajasthan High Court · (2004) 190 CTR 243 : (2004) 269 ITR 426
Income Tax Act, 1961 — Section 143, 250, 45
High Courts07 May 2004Allowed
Munnalal Vs State of Rajasthan
Rajasthan High Court · (2004) 05 RAJ CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 8
High Courts06 May 2004Allowed
Ram Chander and Another Vs Radha Krishan
Rajasthan High Court · (2004) 05 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 May 2004Dismissed
Jai Prakash Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 05 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 May 2004
Chandra Kant Gupta Vs Krishna Manohar Bhatwara
Rajasthan High Court · (2004) 140 TAXMAN 465 : (2004) 3 WLC 612
Benami Transactions (Prohibition) Act, 1988 — Section 3
High Courts04 May 2004Dismissed
Vijay Johar Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 190 CTR 352 : (2004) 140 TAXMAN 453
Income Tax Act, 1961 — Section 150(1)
High Courts04 May 2004
Chandra Mohan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 2014
Constitution of India, 1950 — Article 14, 16, 309Rajasthan Civil Services (Revised Pay Scale) Rules, 1998 — Rule 6
High Courts04 May 2004Dismissed
Chandra Kant Gupta and Others Vs Krishna Manohar Bhatwara and Others
Rajasthan High Court · (2004) 4 RLW 2632
Benami Transactions (Prohibition) Act, 1988 — Section 3
High Courts30 Apr 2004Dismissed
Luna Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2139 : (2004) 3 WLC 437
Criminal Procedure Code, 1973 (CrPC) — Section 251, 255, 397Penal Code, 1860 (IPC) — Section 186, 353, 426, 506
High Courts30 Apr 2004
Govind Ram and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2286 : (2004) 3 WLC 568
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts30 Apr 2004
Jahanghir Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 26 : (2004) 4 WLC 62
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts29 Apr 2004Dismissed
Jagdish Prasad Vs Vishnu Kumar and Others
Rajasthan High Court · (2004) 3 RLW 2043 : (2004) 3 WLC 586
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)