High Courts30 May 2003Dismissed
Nandlal Vithaldas Vs Hindustan Fibres Ltd.
Rajasthan High Court · (2003) 117 CompCas 306 : (2004) 49 SCL 588
Companies Act, 1956 — Section 433, 434, 439Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 19 of 38
High Courts30 May 2003Dismissed
Ram Pratap Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 914 : (2003) 3 WLC 730
Constitution of India, 1950 — Article 226, 227Employees (Classification, Control and Appeal) Regulations, 1962 — Regulation 6, 7(1)
High Courts30 May 2003
Onkar Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RCR(Criminal) 686 : (2004) 2 RLW 934 : (2003) 4 WLC 172
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts30 May 2003
Radha and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 97 FLR 86 : (2003) 4 RCR(Criminal) 781 : (2004) 2 RLW 830 : (2003) 4 WLC 305
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 195, 319Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts29 May 2003
K.K. Maheshwari Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 135 TAXMAN 542
High Courts29 May 2003Allowed
Arjun Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439
High Courts29 May 2003
Pankaj Khapra and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 3 WLN 167
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 May 2003Dismissed
Ramjas Nawal Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2003) 183 CTR 144 : (2003) 131 TAXMAN 525
Income Tax Act, 1961 — Section 132(4), 158BB, 158BC, 80HHC
High Courts29 May 2003Allowed
Chanan Ram Vs Registrar, Rajasthan Agricultural University and Others
Rajasthan High Court · (2004) 2 RLW 840 : (2003) 4 WLC 252
Constitution of India, 1950 — Article 14, 16
High Courts29 May 2003Dismissed
Rupa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 ALT(Cri) 17 : (2004) 1 RLW 683 : (2003) 4 WLC 320
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts29 May 2003Partly Allowed
Ram Kunwar and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 336
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
High Courts29 May 2003
Poona Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts29 May 2003
Jaswant Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2005) ACJ 114 : (2004) 2 RLW 738 : (2003) 4 WLC 169
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts28 May 2003Allowed
State of Rajasthan and Others Vs Shiv Raj Singh and Another
Rajasthan High Court · (2004) 2 RLW 1002 : (2003) 3 WLC 738
Industrial Disputes Act, 1947 — Section 10
High Courts28 May 2003Dismissed
Rajesh Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 994 : (2003) 4 WLC 202
Rajasthan Appointment on Compassionate Ground to the Dependents of the Deceased Govt. Servant Rules, 1996 — Rule 10, 5
High Courts27 May 2003Dismissed
Shyam Lal and Another Vs Shushil Ruiaya and Others
Rajasthan High Court · (2004) 2 RLW 837 : (2003) 4 WLC 56
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Co-operative Societies Act, 2001 — Section 117, 58Rajasthan Societies Registration Act, 1958 — Section 137, 143, 75, 75(2)
High Courts27 May 2003Dismissed
Khet Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 2 ALT(Cri) 14 : (2004) 1 RCR(Criminal) 551 : (2004) 1 RLW 673 : (2003) 4 WLC 394
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 341
High Courts27 May 2003
Anil Bhandari Vs United India Insurance Co. Ltd. and Others
Rajasthan High Court · (2003) 4 RLW 2523 : (2003) 4 WLC 403
General Insurance Business (Nationalisation) Act, 1972 — Section 17A
High Courts27 May 2003
Chandan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2530 : (2003) 1 WLN 677
Rajasthan Excise Act, 1950 — Section 30A
High Courts27 May 2003
Laxman Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 649
Constitution of India, 1950 — Article 226