High Courts14 Jul 2003Dismissed
Usha Joshi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2089 : (2004) 1 WLC 113
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13, 17
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 17 of 38
High Courts14 Jul 2003Allowed
Shakoor and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RCR(Criminal) 224 : (2004) 1 RLW 179 : (2003) 4 WLC 230
Criminal Procedure Code, 1973 (CrPC) — Section 306Evidence Act, 1872 — Section 133, 134, 144Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts14 Jul 2003Dismissed
Harchanda Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RCR(Criminal) 132 : (2004) 1 RLW 98 : (2003) 3 WLC 798
Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 302, 34, 341, 447
High Courts11 Jul 2003Dismissed
Alok Gupta Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 2 RLW 887 : (2003) 4 WLC 534
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)Constitution of India, 1950 — Article 226, 227Rajasthan High Court of Judicature Rules, 1952 — Rule 382
High Courts11 Jul 2003
Commissioner of Income Tax Vs Maharaja Rana Inderjeet
Rajasthan High Court · (2003) 185 CTR 65 : (2004) 134 TAXMAN 718
Income Tax Act, 1961 — Section 154, 159
High Courts11 Jul 2003Partly Allowed
Suresh and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 315
Penal Code, 1860 (IPC) — Section 148, 149, 302, 452
High Courts11 Jul 2003Dismissed
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 324 : (2004) WLC 532
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Jul 2003
Sita Ram Rameshwar Prasad Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 133 TAXMAN 655
Income Tax Act, 1961 — Section 256
High Courts11 Jul 2003Allowed
Ram Prakash Jalan Vs Nagaur Urban Co-operative Bank Ltd. and Another
Rajasthan High Court · (2004) 3 RLW 1540 : (2003) 4 WLC 116
Constitution of India, 1950 — Article 12, 14, 16, 2, 226Rajasthan Co-operative Societies Act, 1965 — Section 128, 75Urban Cooperative Bank Employees Service Rules, 1987 — Rule 11, 8(1)
High Courts10 Jul 2003Dismissed
Rajendra Swami Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 902 : (2003) 4 WLC 164
Constitution of India, 1950 — Article 226
High Courts10 Jul 2003Allowed
Satish and Others Vs State of Rajasthan
Rajasthan High Court · (2003) WLC 652 : (2003) 3 WLN 614
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jul 2003
Godara Construction Company Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2004 Raj 66 : (2004) 1 ARBLR 208 : (2004) 2 CivCC 38 : (2004) 1 RLW 88 : (2003) 4 WLC 703
Arbitration and Conciliation Act, 1996 — Section 2, 34
High Courts10 Jul 2003Dismissed
Ratan Lal and Another Vs S.B.B.J. and Others
Rajasthan High Court · (2004) 1 RLW 306 : (2003) 4 WLC 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 74, Order 21 Rule 75, 60Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 12Rajasthan Tenancy Act, 1955 — Section 37
High Courts10 Jul 2003Allowed
Kevji Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 233 : (2003) 4 WLC 540
Penal Code, 1860 (IPC) — Section 302
High Courts09 Jul 2003Dismissed
Savitri Devi (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 330 : (2003) 4 WLC 266
Constitution of India, 1950 — Article 226
High Courts09 Jul 2003Allowed
Satya Kumar Joshi Vs The Industrial Tribunal and Another
Rajasthan High Court · (2004) 3 RLW 1522 : (2003) 4 WLC 268
Industrial Disputes Act, 1947 — Section 36(4)
High Courts09 Jul 2003Dismissed
Prakash Chand Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 2 RLW 992 : (2003) 4 WLC 301
Constitution of India, 1950 — Article 226, 32
High Courts09 Jul 2003
Controller of Estate Duty Vs Inder Jeet Singh
Rajasthan High Court · (2003) 185 CTR 459 : (2005) 272 ITR 555
Estate Duty Act, 1953 — Section 5
High Courts09 Jul 2003
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1527 : (2004) 3 WLC 173
Penal Code, 1860 (IPC) — Section 300, 302, 302, 34
High Courts08 Jul 2003
Raju Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2237 : (2004) 3 RCR(Criminal) 644 : (2004) 3 RLW 1496 : (2003) 4 WLC 767
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A