High Courts17 Jul 2003Dismissed
Ganesh Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 248
Evidence Act, 1872 — Section 32(1), 6Penal Code, 1860 (IPC) — Section 300, 300(3), 302
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 16 of 38
High Courts17 Jul 2003Dismissed
Ashok Kumar Gaur and Others Vs The M.A.C.T. and Another
Rajasthan High Court · (2004) 1 RLW 185 : (2003) 4 WLC 742
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts17 Jul 2003
Commissioner of Income Tax Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2003) 185 CTR 177 : (2004) 269 ITR 369
Income Tax Act, 1961 — Section 36(1)
High Courts17 Jul 2003Allowed
Commissioner of Income Tax Vs Banna Lal Jat
Rajasthan High Court · (2003) 185 CTR 678 : (2005) 273 ITR 259
Income Tax Act, 1961 — Section 254(2)
High Courts17 Jul 2003Dismissed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 307 : (2003) 4 RLW 2504
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 33
High Courts17 Jul 2003
Mahendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1105 : (2003) 4 WLC 517
Constitution of India, 1950 — Article 14, 16, 39
High Courts16 Jul 2003Dismissed
D.C. Charaya Vs Income Tax Officer
Rajasthan High Court · (2004) 191 CTR 356 : (2005) 276 ITR 60
Income Tax Act, 1961 — Section 10(14)
High Courts16 Jul 2003
Mahendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2506
High Courts16 Jul 2003
Akhil Bhartiya Vidhyarthi Parishad Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2706 : (2004) 1 WLC 30
Constitution of India, 1950 — Article 226
High Courts16 Jul 2003Dismissed
Madhu (Smt.) Vs Smt. Bhanwari and Others
Rajasthan High Court · (2004) 1 RLW 417 : (2004) 1 WLC 11
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), 151Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 49(6), 80, 82, 85, 86Representation of the People Act, 1951 — Section 97
High Courts16 Jul 2003Partly Allowed
Foja Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 215 : (2003) 4 WLC 722
Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Jul 2003Dismissed
Anand Jain (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 3 RLW 2054 : (2003) 4 WLC 70
Rajasthan Service Rules, 1951 — Rule 144(A)(7), 86
High Courts15 Jul 2003Allowed
Mehmood Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 904 : (2004) 1 RLW 97 : (2003) 4 WLC 187
Penal Code, 1860 (IPC) — Section 353, 379Rajasthan Forest Act, 1953 — Section 33, 41, 42
High Courts15 Jul 2003
Commissioner of Income Tax Vs Compaigne General-De-Geophysique
Rajasthan High Court · (2003) 184 CTR 363 : (2004) 267 ITR 634 : (2004) 134 TAXMAN 342
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts15 Jul 2003Allowed
Shantilal Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RCR(Criminal) 862 : (2004) 3 RLW 1490
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts15 Jul 2003Allowed
Hanuman Mal Vs Jatan Mal
Rajasthan High Court · AIR 2005 Raj 71 : (2005) 3 RCR(Civil) 189 : (2005) 2 RLW 1443 : (2004) WLC 317
Limitation Act, 1963 — Section 18, 19Transfer of Property Act, 1882 — Section 58
High Courts15 Jul 2003Dismissed
Hem Raj Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 2 RLW 907 : (2003) 4 WLC 32
Rajasthan Municipalities Act, 1959 — Section 63(2), 63(4)
High Courts15 Jul 2003
Union of India (UOI) Vs Birla Jute and Industries Ltd.
Rajasthan High Court · (2004) 165 ELT 148
Central Excise Rules, 1944 — Rule 57QCentral Excises and Salt Act, 1944 — Section 35G(3)
High Courts14 Jul 2003Dismissed
Commissioner of Income Tax Vs Smt. Premlata Jalani
Rajasthan High Court · (2003) 185 CTR 601 : (2003) 264 ITR 744
Income Tax Act, 1961 — Section 143(1), 143(2), 154, 215, 234B
High Courts14 Jul 2003
Dinesh Singh Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (2004) 1 RLW 320
Constitution of India, 1950 — Article 14, 16, 226