High Courts23 Jul 2003Allowed
M/s. Renuka Sarees Vs Baldev Singh
Rajasthan High Court · (2003) 07 RAJ CK 0022
Civil Procedure Code, 1908 (CPC) — Section 10
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 15 of 38
High Courts23 Jul 2003Partly Allowed
State of Rajasthan and Others Vs Ishataq Ahmed and Another
Rajasthan High Court · (2004) 1 RLW 299 : (2004) 1 WLC 281
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Jul 2003
Prakash Chand Lunia Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 133 TAXMAN 48
Income Tax Act, 1961 — Section 132, 256, 69A
High Courts22 Jul 2003
Commissioner of Income Tax Vs Cosmopolitan Trading Corpn.
Rajasthan High Court · (2003) 133 TAXMAN 52
Income Tax Act, 1961 — Section 256, 273
High Courts22 Jul 2003Allowed
Ratan Lal Patni Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1519 : (2004) 1 WLC 298
Rajasthan Service Rules, 1951 — Rule 244(2), 91, 91B(1)
High Courts22 Jul 2003Allowed
Hanuman Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1126 : (2004) 1 WLC 285
Constitution of India, 1950 — Article 14, 16
High Courts22 Jul 2003
Commissioner of Income Tax Vs Cosmopolitan Trading Corporation
Rajasthan High Court · (2005) 274 ITR 640
Income Tax Act, 1961 — Section 256(2), 273(2)
High Courts22 Jul 2003Partly Allowed
Choturam Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 855 : (2004) 1 RLW 104 : (2003) 4 WLC 657
Penal Code, 1860 (IPC) — Section 201, 302, 377
High Courts22 Jul 2003Dismissed
Ram Pal Chouhan Vs Marwar Gramin Bank and Another
Rajasthan High Court · (2003) 4 RLW 2695 : (2004) 1 WLC 302
Constitution of India, 1950 — Article 226Marwar Gramin Bank (Staff) Service Regulations, 1980 — Regulation 30(1)
High Courts21 Jul 2003Dismissed
Geeta Devi and Others (Smt.) Vs Shiv Shankar and Another
Rajasthan High Court · (2004) 1 ACC 804 : (2005) ACJ 803 : (2004) 1 RCR(Civil) 2 : (2004) 2 RLW 1169 : (2004) 1 WLC 177
Motor Vehicles Act, 1988 — Section 140, 165, 167Workmens Compensation Act, 1923 — Section 3
High Courts21 Jul 2003Dismissed
Vijay Raj Kailash Chandra and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 20 : (2004) 1 RLW 633 : (2004) 1 WLC 1
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts21 Jul 2003
Autolite India Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 186 CTR 548 : (2003) 264 ITR 117
Income Tax Act, 1961 — Section 35D, 35D(2)
High Courts21 Jul 2003Allowed
Jaggu Singh Vs The Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 RLW 182 : (2003) 4 WLC 135
Army Act, 1950 — Section 38
High Courts21 Jul 2003
Dayala @ Daya Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 963 : (2003) 4 WLC 775
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts18 Jul 2003Dismissed
Krishan Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 1101 : (2003) 4 WLC 607
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 2003Dismissed
Municipal Council and Others Vs Civil Judge (S.D.) and Others
Rajasthan High Court · (2004) 2 RCR(Civil) 329 : (2004) 1 RLW 145
Civil Procedure Code, 1908 (CPC) — Section 102Constitution of India, 1950 — Article 227
High Courts18 Jul 2003
Narsinghdas Ramakishan Pungaliya Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 448 : (2005) 272 ITR 467 : (2004) 138 TAXMAN 156
Income Tax Act, 1961 — Section 145(2), 145(3)
High Courts18 Jul 2003Allowed
Suresh Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 676 : (2003) 4 WLC 633
Constitution of India, 1950 — Article 226
High Courts18 Jul 2003Dismissed
Manoj Kumar Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RLW 2730
Rajasthan Panchayat (General) Rules, 1961 — Rule 226, 266
High Courts17 Jul 2003Allowed
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1118 : (2004) WLC 410
Penal Code, 1860 (IPC) — Section 302, 395, 397, 460Rajasthan Prisons (Shortening of Sentences) Rules, 1958 — Rule 9Rajasthan Prisons Rules, 1951 — Rule 135