High Courts08 Jul 2003
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate (P) Ltd.
Rajasthan High Court · (2003) 132 TAXMAN 139
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 18 of 38
High Courts08 Jul 2003
Diamond World Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 555 : (2004) 267 ITR 466
Income Tax Act, 1961 — Section 256(2), 80HHC
High Courts08 Jul 2003
Commissioner of Income Tax Vs Roop Narain Sardar Mal
Rajasthan High Court · (2004) 186 CTR 713 : (2004) 267 ITR 601
Income Tax Act, 1961 — Section 254(2)
High Courts04 Jul 2003
Commissioner of Income Tax Vs Popular Art Palace (P) Ltd.
Rajasthan High Court · (2003) 133 TAXMAN 658
Income Tax Act, 1961 — Section 80I
High Courts04 Jul 2003Dismissed
Kanhaiya Lal Vs LRs of Late Smt. Amoll Bai and Others
Rajasthan High Court · (2004) 1 RLW 332 : (2003) 4 WLC 101
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts04 Jul 2003Dismissed
Sher Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 731 : (2003) 4 WLC 637
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2003Dismissed
Lalit Kumar and Others Vs Bhagwan Swaroop Srivastava
Rajasthan High Court · (2004) 3 RLW 1575 : (2004) 1 WLC 173
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 6, 7
High Courts03 Jul 2003
State of Rajasthan and Others Vs Ramesh Chandra Soni
Rajasthan High Court · (2004) 2 RLW 867 : (2003) 4 WLC 486
Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts02 Jul 2003Allowed
Mangaliya (Shree) Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 2050
Penal Code, 1860 (IPC) — Section 376
High Courts02 Jul 2003Dismissed
Aditya Cement Staff Club and Birla White Staff Club Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 182 CTR 554 : (2004) 266 ITR 70
Constitution of India, 1950 — Article 14, 300A, 301, 304Finance Act, 2001 — Section 17(1), 17(2), 2(24)Income Tax Act, 1961 — Section 17(2)
High Courts01 Jul 2003
Suwa Bai and Others (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1532 : (2003) 4 WLC 706
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302
High Courts01 Jul 2003Dismissed
Public Works Department Vs Shri Dev Sukh and Others
Rajasthan High Court · (2004) 1 RLW 156
Industrial Disputes Act, 1947 — Section 25H
High Courts01 Jul 2003
Hari Narayan Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 291
Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 452
High Courts01 Jul 2003Allowed
Harbansh and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1548 : (2003) 4 WLC 726
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jul 2003Partly Allowed
Mangu Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 163 : (2002) 3 WLC 535
Penal Code, 1860 (IPC) — Section 100, 148, 149, 302, 323
High Courts17 Jun 2003Dismissed
Manish Dixit Vs State
Rajasthan High Court · (2004) CriLJ 865 : (2004) 2 RLW 1115
Penal Code, 1860 (IPC) — Section 302, 364, 397Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10A(4)
High Courts17 Jun 2003Dismissed
Nirmala Verma and Others Vs Fioz Mohammad
Rajasthan High Court · (2004) 2 RLW 1110 : (2003) 4 WLC 352
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227
High Courts06 Jun 2003Allowed
Bhanwari Devi Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 ACC 756 : (2005) ACJ 873 : AIR 2004 Raj 60 : (2004) 2 RLW 1123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Motor Vehicles Act, 1988 — Section 166, 168
High Courts01 Jun 2003Dismissed
Rajasthan State Road Transport Corporation and Another Vs Mangal Singh
Rajasthan High Court · (2003) 3 WLC 273 : (2003) 3 WLN 31
High Courts30 May 2003Dismissed
In Re: Shankar Lal Bansal
Rajasthan High Court · (2005) 1 BC 186 : (2004) 118 CompCas 602 : (2004) 49 SCL 543
Companies Act, 1956 — Section 466