High Courts27 May 2003Dismissed

Anjali @ Devi and Another Vs State and Another

Rajasthan High Court · (2004) 1 DMC 511 : (2004) 1 RCR(Criminal) 577 : (2004) 1 RLW 1 : (2003) 3 WLC 645

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 494, 498A