High Courts22 May 2003
Madad Lal Ansari Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 76 : (2005) 272 ITR 560 : (2004) 139 TAXMAN 346
Income Tax Act, 1961 — Section 253
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 21 of 38
High Courts22 May 2003
Ram Ratan Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RCR(Criminal) 435 : (2004) 2 RLW 716 : (2003) 4 WLC 379
Probation of Offenders Act, 1958 — Section 12, 5
High Courts22 May 2003Allowed
Ved Prakash and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 627 : (2003) 4 WLC 245
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 May 2003Allowed
Jai Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 398 : (2004) 1 RLW 174 : (2003) 4 WLC 159
Penal Code, 1860 (IPC) — Section 100, 103, 302, 34, 99
High Courts21 May 2003Allowed
Pooranmal and Others Vs Ashok Kumar and Others
Rajasthan High Court · (2003) 05 RAJ CK 0125
High Courts21 May 2003
Radhakishan Ramniranjan Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 132 TAXMAN 204
Income Tax Act, 1961 — Section 132, 143, 69
High Courts21 May 2003
Radhakishan Ramniranjan Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2003) 185 CTR 368 : (2005) 272 ITR 410
Income Tax Act, 1961 — Section 69
High Courts21 May 2003Dismissed
Union of India (UOI) and Another Vs Asraf Ali and Another
Rajasthan High Court · (2004) 102 FLR 499 : (2004) 3 LLJ 908 : (2004) WLC 248
Industrial Disputes Act, 1947 — Section 11A
High Courts20 May 2003Dismissed
Prahlad Sharma Vs Khubi Ram and Another
Rajasthan High Court · (2004) 1 RLW 158 : (2003) 3 WLC 784
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts20 May 2003Partly Allowed
Mahendra Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 353 : (2003) 4 WLC 581
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 325Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts20 May 2003Dismissed
Balwant Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 637 : (2003) 4 WLC 648
Penal Code, 1860 (IPC) — Section 302
High Courts20 May 2003Dismissed
Commissioner of Income Tax Vs Rajendra Kasliwal
Rajasthan High Court · (2003) 05 RAJ CK 0013
Income Tax Act, 1961 — Section 80HHC
High Courts19 May 2003
Resident Engineer Vs Lakhpati
Rajasthan High Court · (2003) 4 RLW 2509
Industrial Disputes Act, 1947 — Section 25F
High Courts19 May 2003Dismissed
Chhitar Lal @ Chhita Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 278 : (2004) 1 WLC 271
Penal Code, 1860 (IPC) — Section 302, 324, 44
High Courts19 May 2003
Nena Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2244
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Service Rules, 1951 — Rule 86
High Courts19 May 2003Dismissed
Arjun Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2241 : (2003) 3 WLC 665
Co-operative Societies Manager Service Rules, 1991 — Rule 10
High Courts19 May 2003
Barkat and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 881 : (2003) 4 WLC 696
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts16 May 2003Dismissed
Alcobex Metals Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 LLJ 886
Industrial Disputes Act, 1947 — Section 10, 2
High Courts14 May 2003Dismissed
Shanti Devi and Another (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2003) 2 DMC 816 : (2004) 1 RLW 690 : (2003) 4 WLC 111
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 398, 401Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 May 2003Dismissed
Rajendra Prasad Chaturvedi Vs Rajasthan Small Scale Industries Corpn. Ltd.
Rajasthan High Court · (2004) 2 LLJ 160 : (2003) 4 RLW 2306 : (2003) 3 WLC 497
Rajasthan Small Scale Industries Corporation Limited Service Rules, 1972 — Rule 36A