High Courts01 Feb 2002
Neelam Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 424
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 48 of 56
High Courts01 Feb 2002
Commissioner of Income Tax Vs Madan Lal Parikh
Rajasthan High Court · (2002) 123 TAXMAN 603
Income Tax Act, 1961 — Section 171, 256(1)
High Courts31 Jan 2002
Commissioner of Income Tax Vs Ram Singh Garg
Rajasthan High Court · (2002) 256 ITR 131
Income Tax Act, 1961 — Section 43B
High Courts31 Jan 2002Dismissed
Manager, Jai Drinks Pvt. Ltd. Vs Presiding Officer, Labour Court No. 1 and Another
Rajasthan High Court · (2002) 95 FLR 931 : (2002) 3 RLW 1801
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Jan 2002Allowed
Suresh Tiwari Vs General Manager, I.O.C.
Rajasthan High Court · (2002) 3 RLW 1797 : (2002) 2 WLC 423 : (2002) 5 WLN 168
Constitution of India, 1950 — Article 19(1), 226
High Courts31 Jan 2002Dismissed
Shantilal Vs Mahendra Kumar and Others
Rajasthan High Court · (2003) 2 CivCC 706 : (2002) 3 CivCC 118 : (2002) 2 RLW 1318 : (2002) 3 WLN 461
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 41 Rule 27, Order 41 Rule 27(1)
High Courts31 Jan 2002
Commissioner of Income Tax Vs Stones and Mineral Associated Ltd.
Rajasthan High Court · (2002) 257 ITR 479 : (2002) 123 TAXMAN 480
Income Tax Act, 1961 — Section 37
High Courts31 Jan 2002
Dhadda and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 258 ITR 739 : (2002) 123 TAXMAN 474
High Courts31 Jan 2002
Brigadier Narula Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 175 CTR 534 : (2002) 257 ITR 751
Income Tax Act, 1961 — Section 16, 17
High Courts31 Jan 2002Dismissed
Shankera Ram Vs Munnalal and Others
Rajasthan High Court · (2003) 1 RLW 670
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Registration Act, 1908 — Section 7Transfer of Property Act, 1882 — Section 53A
High Courts31 Jan 2002
Commissioner of Income Tax Vs Ram Singh
Rajasthan High Court · (2002) 175 CTR 170
Income Tax Act, 1961 — Section 43B
High Courts31 Jan 2002
Associated Stone Industries (Kotah) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 123 TAXMAN 643
Income Tax Act, 1961 — Section 256, 37
High Courts30 Jan 2002Dismissed
Commissioner of Income Tax Vs Suneel Textile Mills (P.) Ltd.
Rajasthan High Court · (2002) 123 TAXMAN 472
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jan 2002Allowed
Rajendra Vs State of Rajasthan
Rajasthan High Court · (2002) 2 DMC 701
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts30 Jan 2002Dismissed
New India Assurance Co. Vs The MACT Kishangarhbas and Others
Rajasthan High Court · (2004) ACJ 58 : (2002) 3 RLW 1792 : (2002) 3 WLC 57 : (2002) 4 WLN 714
Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 Jan 2002
Commissioner of Income Tax Vs Sonu Vyas
Rajasthan High Court · (2002) 256 ITR 111
Income Tax Act, 1961 — Section 274, 274(2)
High Courts30 Jan 2002
Commissioner of Income Tax Vs Rajasthan State Electricity Board
Rajasthan High Court · (2002) 175 CTR 167 : (2002) 175 CTR 164 : (2003) 259 ITR 341 : (2002) 123 TAXMAN 702
Income Tax Act, 1961 — Section 254(2), 256(2)
High Courts30 Jan 2002Dismissed
The New India Assurance Company Ltd. Vs Shrafat and Others
Rajasthan High Court · (2003) 1 RLW 606
Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 Jan 2002Dismissed
Paras Mal Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1835 : (2002) 5 WLN 188