COURT ARCHIVE

Rajasthan High Court judgments, 2002

1,112 judgments · page 56 of 56

High Courts07 Jan 2002Dismissed

Surajgarh Kraya Vikraya Sahakari Samiti Vs Labour Court No. 2 and Another

Rajasthan High Court · (2002) 3 RLW 1909 : (2002) 1 WLC 793

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 25F, 25G

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High Courts07 Jan 2002Allowed

Ved Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2002) CriLJ 1463

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 57, 60

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High Courts04 Jan 2002

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (2002) 3 RLW 1921 : (2002) 2 WLN 615

Constitution of India, 1950 — Article 14, 15, 21Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 14

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High Courts04 Jan 2002Dismissed

Arun Singhal and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 2 RLW 721 : (2002) 1 WLC 783

Constitution of India, 1950 — Article 14, 16

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High Courts04 Jan 2002

Yaru Khan Vs State of Rajasthan and Another

Rajasthan High Court · (2002) 2 WLN 701

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3

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High Courts04 Jan 2002Allowed

Patwari and Another Vs Board of Revenue and Others

Rajasthan High Court · (2002) 3 RLW 1716 : (2002) 1 WLC 780

Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)Rajasthan Land Revenue Act, 1956 — Section 14(4), 76, 83

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High Courts04 Jan 2002Dismissed

Yaru Khan Vs State of Raj. and Another

Rajasthan High Court · (2002) 3 RLW 1853 : (2002) 2 WLC 456

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3

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High Courts03 Jan 2002Allowed

Karnel Ram Vs State of Rajasthan

Rajasthan High Court · (2003) 1 RLW 305 : (2002) 3 WLC 169 : (2002) 2 WLN 660

Penal Code, 1860 (IPC) — Section 307, 332, 333

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High Courts03 Jan 2002Allowed

Ramesh Kumar Vs Bhanwari Devi

Rajasthan High Court · (2002) 1 WLN 730

Criminal Procedure Code, 1973 (CrPC) — Section 164Hindu Marriage Act, 1955 — Section 13

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High Courts03 Jan 2002

Commissioner of Income Tax Vs Chhotelal Shankerlal

Rajasthan High Court · (2002) 01 RAJ CK 0012

Income Tax Act, 1961 — Section 143(3), 256(1), 271(1)(c), 274, 274(2)

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High Courts02 Jan 2002

Mohan and Another Vs State of Rajasthan

Rajasthan High Court · (2002) CriLJ 3438 : (2002) 3 RCR(Criminal) 656 : (2002) 3 RLW 1543 : (2002) 2 WLN 643

Penal Code, 1860 (IPC) — Section 149, 366, 376, 379

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High Courts02 Jan 2002Dismissed

Dr. Om Prakash Chandak Vs State of Rajasthan and Others

Rajasthan High Court · (2002) WLC 201 : (2002) 2 WLN 710

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