High Courts25 Jan 2002Allowed
Shankar Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1758 : (2002) 3 WLN 695
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 50 of 56
High Courts25 Jan 2002
Kaviraj Mahipat Singh Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 255 ITR 470
High Courts25 Jan 2002Allowed
Surendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2426 : (2002) 3 WLC 295 : (2002) WLC 676 : (2002) 4 WLN 118
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts25 Jan 2002Allowed
R.S.R.T.C. and Others Vs Hardan Singh
Rajasthan High Court · (2003) 1 RLW 134 : (2002) 5 WLC 384 : (2002) 5 WLN 167
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts25 Jan 2002
Commissioner of Income Tax Vs Universal Agencies
Rajasthan High Court · (2002) 123 TAXMAN 649
Income Tax Act, 1961 — Section 143(3), 256(1), 263, 37(3A)(iii)
High Courts25 Jan 2002Dismissed
Commissioner of Income Tax Vs Amritlal Khatri
Rajasthan High Court · (2002) 123 TAXMAN 457
Income Tax Act, 1961 — Section 145, 256(2), 28, 29, 30
High Courts24 Jan 2002Partly Allowed
Harlal @ Harlal Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 240 : (2002) 4 WLN 125
Penal Code, 1860 (IPC) — Section 147, 300, 302, 304, 304(I)
High Courts24 Jan 2002Dismissed
Dalpat Singh Vs The Union of India (UOI) and Others
Rajasthan High Court · (2003) 1 RLW 579
Limitation Act, 1963 — Section 5Rajasthan Land Acquisition Act, 1953 — Section 18
High Courts24 Jan 2002Allowed
United India Ins. Ltd. and Others Vs Krishna Kant Choudhary
Rajasthan High Court · (2003) 1 RLW 120 : (2002) 2 WLC 728 : (2002) 2 WLN 576
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jan 2002
Sama Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2002) CriLJ 3134 : (2002) 3 RCR(Criminal) 394 : (2002) 2 RLW 1302 : (2002) 3 WLN 452
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 325
High Courts24 Jan 2002Dismissed
Lt. Col. P.L. Bawa Vs Lt. Col. Bhawani Singh
Rajasthan High Court · (2003) 1 RCR(Civil) 53 : (2002) 2 RCR(Rent) 711 : (2002) 3 RLW 1642 : (2002) 2 WLC 670 : (2002) 5 WLN 35
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts24 Jan 2002Dismissed
Commissioner of Income Tax Vs Jewels Emporium
Rajasthan High Court · (2004) 186 CTR 464 : (2002) 257 ITR 736
Income Tax Act, 1961 — Section 143(3), 144, 260A
High Courts24 Jan 2002Allowed
Subhashchandra Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 292 : (2002) 3 WLN 34
Evidence Act, 1872 — Section 145, 146Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 2002Allowed
Raju Vs Nand Kishore and Others
Rajasthan High Court · (2003) 1 ACC 9 : (2004) ACJ 379 : (2002) 5 WLC 25
High Courts24 Jan 2002
SHRI PARSWANATH GRANITE INDUSTRIES (P) LTD. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 81 : (2003) 128 TAXMAN 768
Income Tax Act, 1961 — Section 131, 256
High Courts24 Jan 2002Dismissed
Commissioner of Income Tax Vs Suneel Textiles Mills (P) Ltd.
Rajasthan High Court · (2004) 187 CTR 39
Income Tax Act, 1961 — Section 256(2), 80J
High Courts24 Jan 2002Allowed
Tulsi Ram Vs State of Rajasthan
Rajasthan High Court · (2003) WLC 8 : (2002) 3 WLN 55
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts24 Jan 2002Dismissed
Pema Ram and Another Vs Rajendra and Others
Rajasthan High Court · (2002) WLC 526 : (2002) 3 WLN 375
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 23(iii)
High Courts24 Jan 2002Allowed
Dharmi Chand Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 728
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 174, 228, 482Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 209, 227, 304B, 498
High Courts24 Jan 2002Allowed
Sahdeo Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 619
Rajasthan Excise Act, 1950 — Section 69(e)