COURT ARCHIVE

Rajasthan High Court judgments, 2002

1,112 judgments · page 49 of 56

High Courts30 Jan 2002

Moolchand and Another Vs State of Rajasthan

Rajasthan High Court · (2002) 3 WLN 377

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 374Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 109, 114, 350, 376, 450

Read judgment

High Courts30 Jan 2002Allowed

Municipality Vs Mohan Singh and Another

Rajasthan High Court · (2002) 5 WLN 558

Constitution of India, 1950 — Article 16

Read judgment

High Courts30 Jan 2002

Commissioner of Income Tax Vs Maruti Cement (P.) Ltd.

Rajasthan High Court · (2002) 123 TAXMAN 803

Income Tax Act, 1961 — Section 256(2)

Read judgment

High Courts30 Jan 2002Dismissed

UIT, Jodhpur Vs Innocent and Others

Rajasthan High Court · (2002) WLC 434 : (2002) 3 WLN 517

Urban Improvement Trust Act — Section 96

Read judgment

High Courts29 Jan 2002Allowed

Dhanna and Another Vs Jaggu

Rajasthan High Court · (2002) 4 WLC 280 : (2002) 4 WLN 653

Limitation Act, 1963 — Section 5

Read judgment

High Courts29 Jan 2002

Commissioner of Income Tax Vs H.M. Lalwani (Decd.) Through LRs

Rajasthan High Court · (2002) 175 CTR 280

Income Tax Act, 1961 — Section 140A, 256

Read judgment

High Courts29 Jan 2002Allowed

Yusuf Vs State of Rajasthan

Rajasthan High Court · (2002) WLC 689 : (2002) 3 WLN 11

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 307

Read judgment

High Courts29 Jan 2002Partly Allowed

Harphool and Ram Jeewan Vs State of Rajasthan

Rajasthan High Court · (2003) 1 RLW 660 : (2002) 5 WLN 470

Penal Code, 1860 (IPC) — Section 302, 326, 34

Read judgment

High Courts29 Jan 2002Dismissed

National Insurance Company Vs Biramchand and Others

Rajasthan High Court · (2002) 2 RLW 1141 : (2002) 3 WLC 283 : (2003) 2 WLN 588

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts29 Jan 2002

Basni Kumar Vs Oriental Insurance Co. and Others

Rajasthan High Court · (2004) ACJ 309 : (2002) 3 RLW 1699 : (2002) 1 WLC 795

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts29 Jan 2002Dismissed

Commissioner of Income Tax Vs H.M. Lalwani

Rajasthan High Court · (2002) 258 ITR 276 : (2002) 123 TAXMAN 454

Income Tax Act, 1961 — Section 140A, 256(2)

Read judgment

High Courts29 Jan 2002

Basni Kumar Vs Oriental Insurance Co. Ltd. and Others

Rajasthan High Court · (2004) 2 ACC 507

Read judgment

High Courts29 Jan 2002

The General Manager, Madhya Pradesh State Road Transport Corporation and Another Vs Ganesh Lal and Others

Rajasthan High Court · (2003) 1 WLN 346

Read judgment

High Courts28 Jan 2002Allowed

Santosh Vaishnav (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 2 RLW 1232

Read judgment

High Courts28 Jan 2002

Smt. Pritam Kuar Vs Smt. Bhanwar Kanwar and Others

Rajasthan High Court · (2002) 2 ACC 127

Employees Compensation Act, 1923 — Section 22, 30Limitation Act, 1963 — Section 5

Read judgment

High Courts28 Jan 2002Dismissed

Bhanwar Dan Detha and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 94 FLR 286 : (2003) 1 RLW 116 : (2002) 1 WLN 725

Rajasthan Jail Service Rules, 1959 — Rule 27(3)

Read judgment

High Courts28 Jan 2002Allowed

Ramswaroop Yadav and Another Vs Prahlad Das Vairagi and Another

Rajasthan High Court · (2002) 1 WLN 724

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts28 Jan 2002

Smt. Pritam Kaur Vs Smt. Bhanwar Kanwar and Others

Rajasthan High Court · (2003) 2 WLN 583

Employees Compensation Act, 1923 — Section 22, 30Limitation Act, 1963 — Section 5

Read judgment

High Courts25 Jan 2002

Commissioner of Income Tax Vs Associated Stone Industries

Rajasthan High Court · (2002) 123 TAXMAN 592

Income Tax Act, 1961 — Section 256(1), 35B(1)(b)(iii)

Read judgment

High Courts25 Jan 2002Allowed

Nisha Salve Vs State and Others

Rajasthan High Court · (2002) WLC 516 : (2002) 3 WLN 449

Constitution of India, 1950 — Article 16

Read judgment