High Courts04 Feb 2002
New India Assurance Company Limited Vs R.S.R.T.C. and Others
Rajasthan High Court · (2002) 02 RAJ CK 0175
Motor Vehicles Act, 1939 — Section 2(19)
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 47 of 56
High Courts04 Feb 2002
Rajendra Kumar Vs Mst. Khatun and Others
Rajasthan High Court · (2002) 02 RAJ CK 0174
High Courts04 Feb 2002Allowed
L.Rs. of Shri Bhanwar Lal Vs L.Rs. of Shri Kanhaiya Lal
Rajasthan High Court · (2002) 02 RAJ CK 0173
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151
High Courts04 Feb 2002
Commissioner of Income Tax Vs Ashok Mahendra and Co.
Rajasthan High Court · (2002) 123 TAXMAN 596
Income Tax Act, 1961 — Section 139, 256, 43B
High Courts04 Feb 2002Dismissed
Smt. Premlata Jalani Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 260 ITR 615 : (2003) 127 TAXMAN 536
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 234C, 234C(1), 260A
High Courts04 Feb 2002
Mahaveer Singh Jayas Vs The Presiding Officer Labour Court and Another
Rajasthan High Court · (2002) 94 FLR 840 : (2002) 2 RLW 998 : (2002) 3 WLC 55 : (2002) 5 WLN 53
Industrial Disputes Act, 1947 — Section 33
High Courts04 Feb 2002Allowed
Dinesh Kumar Vs Gurbendra Kumar and Others
Rajasthan High Court · (2003) ACJ 1568 : (2002) 3 RLW 1795 : (2002) 3 WLC 303 : (2003) 2 WLN 608
Motor Vehicles Act, 1988 — Section 166
High Courts04 Feb 2002Allowed
Alcobex Metals Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 94 FLR 1178 : (2003) 1 RLW 109 : (2002) 3 WLN 1
Industrial Disputes Act, 1947 — Section 33B
High Courts04 Feb 2002
Smt. Premlata Jalani Vs Union of India and Others
Rajasthan High Court · (2002) 175 CTR 532
Income Tax Act, 1961 — Section 234, 234C, 260A
High Courts04 Feb 2002
Commissioner of Income Tax Vs Vimal Chand Golecha
Rajasthan High Court · (2004) 269 ITR 52
Income Tax Act, 1961 — Section 64(1)
High Courts04 Feb 2002
Commissioner of Income Tax Vs Shiv Dayal Radhey Shyam
Rajasthan High Court · (2003) 259 ITR 147
Income Tax Act, 1961 — Section 43B
High Courts01 Feb 2002
Tara Chand Vs The State of Rajasthan and Others
Rajasthan High Court · (2002) 02 RAJ CK 0177
Limitation Act, 1963 — Section 5
High Courts01 Feb 2002
Krishna Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 LLJ 429
High Courts01 Feb 2002Dismissed
Income Tax Officer Vs Novelty Garments
Rajasthan High Court · (2002) 256 ITR 688 : (2002) 124 TAXMAN 71
Income Tax Act, 1961 — Section 80HHC
High Courts01 Feb 2002Dismissed
Mahesh Chand Vs The State of Rajasthan
Rajasthan High Court · (2003) 2 WLC 194 : (2003) 1 WLN 203
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts01 Feb 2002
Commissioner of Income Tax Vs Kotputli Rural Electric Co-operative Society Ltd.
Rajasthan High Court · (2002) 175 CTR 282 : (2002) 255 ITR 563
High Courts01 Feb 2002Dismissed
Badri Ram Vs Prithvi Raj
Rajasthan High Court · (2002) 3 CivCC 343 : (2002) 4 RCR(Civil) 597 : (2002) 4 RLW 2375 : (2002) 3 WLN 65
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 14, 20, 20(2)
High Courts01 Feb 2002
ITO Vs Novelty Garments
Rajasthan High Court · (2002) 175 CTR 306
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts01 Feb 2002
Commissioner of Income Tax Vs Vishnu Trading and Investment Co.
Rajasthan High Court · (2002) 176 CTR 169
Income Tax Act, 1961 — Section 22, 256, 52, 55A
High Courts01 Feb 2002Dismissed
United India Insurance Co. Ltd. Vs Geeta Devi and Others
Rajasthan High Court · (2003) ACJ 774 : (2001) WLC 217
Motor Vehicles Act, 1988 — Section 149