High Courts07 Feb 2002Dismissed
Manohari Lal Vs Suraj Mal and Others
Rajasthan High Court · (2003) 3 WLN 110
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 46 of 56
High Courts07 Feb 2002Dismissed
State of Rajasthan Vs Maga Ram
Rajasthan High Court · (2002) 3 WLN 427
Penal Code, 1860 (IPC) — Section 467, 471
High Courts07 Feb 2002
Commissioner of Income Tax Vs L.M.B. Hotel
Rajasthan High Court · (2002) 123 TAXMAN 477
Income Tax Act, 1961 — Section 256, 43
High Courts07 Feb 2002
COMMISSIONER OF GIFT TAX Vs MAHAVIR RUBBER WORKS
Rajasthan High Court · (2002) 175 CTR 90
Income Tax Act, 1961 — Section 256, 80J
High Courts07 Feb 2002Dismissed
Jaswant Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3260
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 376(1)
High Courts06 Feb 2002Dismissed
State of Rajasthan Vs Ravi Kumar
Rajasthan High Court · (2002) CriLJ 2608 : (2003) 2 RLW 925 : (2002) 4 WLN 234
Prevention of Food Adulteration Act, 1954 — Section 13(2), 17, 7Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts06 Feb 2002Dismissed
Mona Granites P. Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 138 STC 698
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1994 — Section 29, 58, 61, 65
High Courts06 Feb 2002Allowed
Badrilal and Another Vs Sunil and Another
Rajasthan High Court · (2003) 1 RLW 30 : (2002) 3 WLN 511
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 2, Order 39 Rule 7, 15Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 10, 26, 49
High Courts06 Feb 2002Dismissed
Rameshwar Lal Mali Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 381 : (2002) 256 ITR 536 : (2003) 132 TAXMAN 629
Income Tax Act, 1961 — Section 132A, 145, 260A
High Courts06 Feb 2002Dismissed
Prabhu Dayal Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1396 : (2002) 2 WLC 427
Rajasthan Municipalities Act, 1959 — Section 18, 26, 60, 63
High Courts06 Feb 2002
Commissioner of Income Tax Vs Bansiwals Iron and Steel Rolling Mills
Rajasthan High Court · (2002) 123 TAXMAN 475
Income Tax Act, 1961 — Section 256
High Courts06 Feb 2002Allowed
Ramakant Saraf Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 106 : (2002) 3 WLC 180 : (2002) 2 WLN 656
Criminal Procedure Code, 1973 (CrPC) — Section 465Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 16A, 7
High Courts06 Feb 2002
Commissioner of Income Tax Vs Govind Grah Nirman Sahakari Samiti Ltd.
Rajasthan High Court · (2002) 175 CTR 677 : (2002) 258 ITR 208
Income Tax Act, 1961 — Section 37
High Courts05 Feb 2002Dismissed
National Insurance Co. Ltd. Vs Smt. Nema and Another
Rajasthan High Court · (2002) 02 RAJ CK 0190
High Courts05 Feb 2002Allowed
Ganga Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 688
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 147, 323, 342, 366, 368
High Courts05 Feb 2002
ASSAM ROLLER FLOUR MILLS Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 88
Constitution of India, 1950 — Article 141, 265Income Tax Act, 1961 — Section 143, 147, 148, 170, 176
High Courts05 Feb 2002Dismissed
Municipal Council Vs Bhagwan Lal Khatri
Rajasthan High Court · (2002) CriLJ 3106
Criminal Procedure Code, 1973 (CrPC) — Section 313Rajasthan Municipalities Act, 1959 — Section 170(II)
High Courts05 Feb 2002Dismissed
State of Rajasthan Vs Mahamantri Tonk Zila Van Sangh
Rajasthan High Court · (2002) 94 FLR 195 : (2002) 2 RLW 1068 : (2002) 2 WLC 412 : (2002) 5 WLN 184
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts05 Feb 2002
Commissioner of Income Tax Vs Col. Guman Singh
Rajasthan High Court · (2002) 123 TAXMAN 595
Finance Act, 1989 — Section 2Income Tax Act, 1961 — Section 256(1), 45
High Courts05 Feb 2002Allowed
Vena Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2002) WLC 291 : (2002) 2 WLN 628
Penal Code, 1860 (IPC) — Section 143, 327, 384, 506