High Courts08 Feb 2002Dismissed

Ram Kumar Vs Shanker Lal and Others

Rajasthan High Court · (2003) 1 RLW 99 : (2002) 3 WLC 483 : (2002) 2 WLN 607

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Succession Act, 1925 — Section 213