High Courts05 Mar 2002Dismissed
Usman Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1706
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 39 of 56
High Courts05 Mar 2002Dismissed
Miss Sunita Meena Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 RLW 1804 : (2002) 2 WLC 690 : (2002) 5 WLN 171
High Courts05 Mar 2002Dismissed
Raees Ahmed Vs Shrigopal Prakash and Others
Rajasthan High Court · (2002) 50 BLJR 2508 : (2003) 1 CivCC 666 : (2002) 2 RLW 1243
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 100
High Courts05 Mar 2002Allowed
Bheru Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RCR(Criminal) 479 : (2003) 2 RLW 1056
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 13, 8
High Courts05 Mar 2002Allowed
District Animal Husbandry Officer and Another Vs Judge, Labour Court and Another
Rajasthan High Court · (2003) 96 FLR 532 : (2002) 3 RLW 1848 : (2002) 5 WLC 55 : (2002) 5 WLN 126
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Mar 2002
Polar Phyarma India Limited Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 3 RLW 1851 : (2002) 2 WLC 518
Constitution of India, 1950 — Article 226
High Courts05 Mar 2002Allowed
Smt. Pinky Rajoriya Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1258 : (2002) 2 WLC 706
Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3(1), 3(2), 3(3)Rajasthan Municipalities Act, 1959 — Section 297, 63(1A), 63(4), 72
High Courts04 Mar 2002Partly Allowed
Gurudev Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 552 : (2003) 1 RLW 146 : (2002) 2 WLC 710
Penal Code, 1860 (IPC) — Section 299, 302, 304(II), 34
High Courts04 Mar 2002Allowed
Champa Lal Chopra Vs State of Rajasthan
Rajasthan High Court · (2002) 257 ITR 74
Income Tax Act, 1961 — Section 133A, 254, 254(2)
High Courts04 Mar 2002Allowed
Nand Construction Company Vs The Regional Manager Oriental Insurance Co. and Another
Rajasthan High Court · (2002) 2 ACC 697 : (2004) ACJ 835 : AIR 2002 Raj 272 : (2002) 2 RLW 1233 : (2002) 2 WLC 679 : (2002) 5 WLN 544
Constitution of India, 1950 — Article 226
High Courts02 Mar 2002Dismissed
Jeevan Ram Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2459
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 24, 25
High Courts01 Mar 2002Allowed
T.N. Dhar Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 RLW 1813 : (2002) 2 WLC 694 : (2002) 5 WLN 149
Rajasthan Political Suffers Rules, 1956 — Rule 4, 6
High Courts28 Feb 2002Dismissed
Mahesh Chand Sharma Vs State and Others
Rajasthan High Court · (2002) 4 RLW 2246 : (2002) 5 WLC 87
Rajasthan Employment of Physically Handicapped Rules, 1976 — Rule 4(1)
High Courts27 Feb 2002
Asstt. Commissioner of Income Tax Vs Laxmi Narain Mehta
Rajasthan High Court · (2002) 75 TTJ 180
Income Tax Act, 1961 — Section 147, 148
High Courts27 Feb 2002Dismissed
State of Rajasthan Vs Toma Ram and Others
Rajasthan High Court · (2003) WLC 148 : (2002) 2 WLN 629
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 313, 366, 376
High Courts27 Feb 2002Dismissed
Somdutt Sharma Vs State
Rajasthan High Court · (2002) 4 RLW 2227 : (2002) 5 WLC 392
Rajasthan Administrative and Allied Services Rules, 1999 — Rule 20(2)
High Courts27 Feb 2002Dismissed
Master Constructions Vs Secretary PHED and Others
Rajasthan High Court · AIR 2002 Raj 305 : (2002) 3 RLW 1486 : (2002) 2 WLC 540 : (2002) 4 WLN 693
Constitution of India, 1950 — Article 226
High Courts27 Feb 2002
Galba Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 636
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 324, 326
High Courts27 Feb 2002Dismissed
Punjab National Bank Vs Rakesh Kumar and Others
Rajasthan High Court · (2002) WLC 451 : (2002) 3 WLN 357
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts27 Feb 2002Allowed
Satyam Properties Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 361
Rajasthan Stamp Act, 1998 — Section 47A(2), 75Rajasthan Stamp Rules, 2004 — Rule 59B