High Courts18 Mar 2002Dismissed
Smt. Dayali and Others Vs Kumari Lata and Others
Rajasthan High Court · (2002) 03 RAJ CK 0089
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 37 of 56
High Courts18 Mar 2002
Deendayal Vs Smt. Harjot Kanwar and Others
Rajasthan High Court · AIR 2003 Raj 202 : (2003) 2 CivCC 567 : (2003) 3 RLW 1450 : (2003) 2 WLC 662 : (2003) 1 WLN 477
Specific Relief Act, 1963 — Section 16, 19, 20
High Courts18 Mar 2002Dismissed
Ganeshdas and Another Vs Ramesh Chandra and Another
Rajasthan High Court · AIR 2002 Raj 341 : (2003) 1 CivCC 703 : (2002) 4 RCR(Civil) 208 : (2002) 3 WLN 608
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Mar 2002Allowed
Budh Ram Vs Smt. Sudesh Bala and Others
Rajasthan High Court · (2003) 1 DMC 41 : (2003) 3 RCR(Criminal) 402 : (2003) 2 RLW 1176 : (2002) 3 WLN 709
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 128
High Courts18 Mar 2002Dismissed
Mahadeoji Chandreswarji Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 4 : (2002) 3 CivCC 659 : (2003) 1 RCR(Civil) 188 : (2003) 2 RLW 1345 : (2002) 4 WLC 98 : (2002) 5 WLN 476
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)
High Courts18 Mar 2002Dismissed
Ganeshdas and Another Vs Ramesh Chandra and Others
Rajasthan High Court · (2003) 2 RLW 977 : (2002) 3 WLN 608
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 151
High Courts18 Mar 2002
Vijay Kumar @ Beni Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3988 : (2003) 2 RLW 1064 : (2003) 2 WLC 553
Criminal Procedure Code, 1973 (CrPC) — Section 311, 386Penal Code, 1860 (IPC) — Section 376(2)
High Courts15 Mar 2002
Bheema and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 598
Criminal Procedure Code, 1973 (CrPC) — Section 161, 307, 313, 39, 40Motor Vehicles Act, 1988 — Section 134Mussalman Wakf Act, 1923 — Section 10, 3, 4
High Courts15 Mar 2002Dismissed
Mahendra Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 849 : (2002) 3 WLN 585
Criminal Procedure Code, 1973 (CrPC) — Section 243(2), 319, 482Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 2002Dismissed
R.S.R.T.C. Vs Smt. Santri Devi and Others
Rajasthan High Court · (2004) 3 RCR(Civil) 303 : (2004) 2 RLW 1060
Motor Vehicles Act, 1988 — Section 163
High Courts15 Mar 2002Allowed
Smt. Jagdevi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2229 : (2002) 3 WLC 172 : (2002) 5 WLN 96
Rajasthan Service Rules, 1951 — Rule 260, 261, 262
High Courts15 Mar 2002Dismissed
Bhagwan Das Gopal Prasad Vs Ashoka Oil Product (P.) Ltd.
Rajasthan High Court · (2003) 41 SCL 164
Companies (Court) Rules, 1959 — Rule 9
High Courts15 Mar 2002Dismissed
Shyam Lal Soni Vs J.D.A. and Others
Rajasthan High Court · (2003) 1 RLW 171 : (2002) 5 WLC 455
Industrial Disputes Act, 1947 — Section 2, 25
High Courts15 Mar 2002Allowed
Jai Chand Soni and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 176 : (2002) 2 WLC 555
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Rajasthan Municipalities Act, 1959 — Section 203
High Courts15 Mar 2002Allowed
Brij Ratan Mohta and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 ARBLR 613 : (2002) CriLJ 4172 : (2003) 3 RCR(Criminal) 229 : (2003) 2 RLW 955 : (2002) 3 WLN 637
Arbitration and Conciliation Act, 1996 — Section 34(1)Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts15 Mar 2002
Sukhdev Singh Vs State of Rajasthan
Rajasthan High Court · (2002) WLC 519 : (2002) 3 WLN 353
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts14 Mar 2002Dismissed
Kailash Chand Chhipa Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 169 : (2002) 2 WLC 779 : (2002) 5 WLN 128
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 7
High Courts14 Mar 2002Allowed
R.S.R.T.C. Vs Sadasukh Gurjar and Another
Rajasthan High Court · (2003) 2 LLJ 549 : (2002) 4 RLW 2500 : (2002) 5 WLC 166
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts14 Mar 2002Partly Allowed
Mohammed Nazim Vs State of Raj.
Rajasthan High Court · (2002) 3 WLC 432
Penal Code, 1860 (IPC) — Section 304, 96
High Courts14 Mar 2002Dismissed
Jeevan Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 508
Criminal Procedure Code, 1973 (CrPC) — Section 319