High Courts14 Mar 2002Partly Allowed
Mohammed Nazim Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 70
Penal Code, 1860 (IPC) — Section 304I, 304II, 96
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 38 of 56
High Courts14 Mar 2002Dismissed
Dilip Saharan Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 4169 : (2003) 3 RCR(Criminal) 213 : (2003) 2 RLW 964 : (2002) 3 WLN 596
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 120B, 420, 463, 464, 465
High Courts14 Mar 2002Dismissed
R.S.R.T.C. Vs General Manager, Western Railway and Others
Rajasthan High Court · (2002) 3 WLC 193 : (2002) 3 WLN 689
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 117, 138, 20, 64, 86
High Courts14 Mar 2002Dismissed
Jugal Kishore and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 3 RCR(Criminal) 244 : (2003) 2 RLW 1009 : (2002) 3 WLN 415
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Mar 2002Dismissed
Jeevan Ram Vs The State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2261 : (2002) 3 WLN 508
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 Mar 2002Dismissed
Mohan Raj Vs Karan Chand and Others
Rajasthan High Court · AIR 2003 Raj 1 : (2002) 4 WLN 506
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts13 Mar 2002Dismissed
Mahesh Chandra Vs Balu Ram
Rajasthan High Court · (2003) 1 CivCC 687 : (2003) 1 RLW 7 : (2002) 3 WLC 708 : (2002) 3 WLN 646
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, 115
High Courts13 Mar 2002Allowed
Nirmal Chandra Saini Vs State and Others
Rajasthan High Court · (2003) 2 RLW 796 : (2002) 3 WLC 402
Rajasthan Agriculture Service Rules, 1960 — Rule 25A(6)
High Courts13 Mar 2002Dismissed
State of Rajasthan and Others Vs Bhinmal Co-operative Marketing Society Limited
Rajasthan High Court · (2002) 4 WLN 208
Constitution of India, 1950 — Article 226
High Courts11 Mar 2002Dismissed
Heera Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2252 : (2002) 3 WLN 509
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 363, 376
High Courts08 Mar 2002Dismissed
State of Rajasthan Vs Joita
Rajasthan High Court · (2002) CriLJ 3514
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts08 Mar 2002Dismissed
Alcobex Metals Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 744 : (2002) 4 WLN 475
Industrial Disputes Act, 1947 — Section 12(5), 2
High Courts08 Mar 2002Allowed
Giriraj Kunwar Vs State and Another
Rajasthan High Court · (2003) 2 RLW 967 : (2002) 3 WLC 561 : (2002) 3 WLN 629
Constitution of India, 1950 — Article 233(2)
High Courts07 Mar 2002Dismissed
Ratan Singh and Another Vs Ram Prasad and Others
Rajasthan High Court · (2003) 1 CivCC 618 : (2002) 3 RCR(Civil) 43 : (2003) 1 RLW 463 : (2002) 3 WLN 418
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Mar 2002Allowed
Smt. Bhagwat Kanwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 261 : (2002) 2 WLC 662
Rajasthan Service Rules, 1951 — Rule 244(1)
High Courts06 Mar 2002
Modern Threads (India) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 124 TAXMAN 752
Income Tax Act, 1961 — Section 37, 37(1), 37(2A)
High Courts06 Mar 2002Allowed
Ved Prakash Ramesh Chandra and Co. Vs State and Others
Rajasthan High Court · AIR 2002 Raj 285 : (2003) 1 RLW 453 : (2002) 3 WLN 383
Rajasthan Agricultural Produce Markets Act, 1961 — Section 34A, 6
High Courts06 Mar 2002Dismissed
Mona Granites P. Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 2 RLW 852 : (2002) 3 WLN 542
Rajasthan Sales Tax Act, 1994 — Section 29(5)
High Courts06 Mar 2002Allowed
Ram Kishore Meena and Madhu Singh Rajawat Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 RLW 2510 : (2002) 3 WLC 26
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25
High Courts06 Mar 2002Dismissed
Vikram Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLC 17 : (2002) 3 WLN 392
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)