High Courts21 Mar 2002
Commissioner of Wealth Tax Vs Tulsi Dass
Rajasthan High Court · (2002) 256 ITR 73 : (2002) 4 RLW 2219 : (2002) 3 WLC 479
Wealth Tax Act, 1957 — Section 16A(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 36 of 56
High Courts21 Mar 2002Dismissed
P.S. Metal and Tubes (P) Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 915 : (2002) 3 WLN 545
Rajasthan Sales and Purchase Tax Act, 1994 — Section 86
High Courts21 Mar 2002Dismissed
Jain Pictures Vs Supra Films and Another
Rajasthan High Court · (2003) 3 ARBLR 44 : (2003) 2 RLW 1283 : (2002) 4 WLC 35 : (2002) 4 WLN 547
Arbitration Act, 1940 — Section 32Civil Procedure Code, 1908 (CPC) — Section 105, 105(2)
High Courts21 Mar 2002Dismissed
State of Rajasthan and Another Vs Rajendra Samaria and Another
Rajasthan High Court · (2002) 94 FLR 411 : (2002) 3 LLJ 426 : (2002) WLC 457
Industrial Disputes Act, 1947 — Section 33(2), 33C(2)
High Courts20 Mar 2002Allowed
Smt. Sudhanarayan Vs Prem Phutela
Rajasthan High Court · (2003) 2 RCR(Criminal) 305 : (2003) 2 RLW 1328 : (2002) 4 WLC 555 : (2002) 5 WLN 681
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482
High Courts20 Mar 2002Dismissed
Ashok Raghuvanshi Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 52 : (2002) 3 WLC 504
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 203, 302
High Courts20 Mar 2002Allowed
Ashapura Vikas Samiti and Another Vs State and Others
Rajasthan High Court · (2002) 4 RLW 2238 : (2002) 5 WLC 361 : (2002) 5 WLN 107
High Courts20 Mar 2002Dismissed
Hari Mohan Sharma Vs Prabhulal Karsolia
Rajasthan High Court · AIR 2002 Raj 293 : (2003) 1 RLW 136 : (2001) 1 WLC 709
Conduct of Elections Rules, 1961 — Rule 4Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 100(1), 29A, 33, 36, 80
High Courts20 Mar 2002Dismissed
Bhushan Dhawan Vs Shyam Sunder Nagpal
Rajasthan High Court · (2002) 4 RLW 2234
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(7), 22
High Courts20 Mar 2002Dismissed
Pujya Sindhi Panchayat Vs Prof. C.L. Mishra and Others
Rajasthan High Court · AIR 2002 Raj 274 : (2002) 4 RLW 2254 : (2002) 3 WLC 255
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
High Courts20 Mar 2002Dismissed
Karan Singh Tak Vs Alka Kala and Others
Rajasthan High Court · (2002) 4 RLW 2248 : (2002) 5 WLN 103
Contempt of Courts Act, 1971 — Section 12
High Courts20 Mar 2002
New India Assurance Co. and Others Vs Kheta Ram and Others
Rajasthan High Court · (2003) ACJ 553 : (2003) 2 RLW 1274 : (2002) 5 WLC 953 : (2002) 5 WLN 453
Motor Vehicles Act, 1988 — Section 147, 147(2)
High Courts20 Mar 2002Dismissed
Bajrang Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 2750
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 149, 323, 342, 395, 397
High Courts20 Mar 2002Allowed
Madanlal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1006 : (2002) 3 WLN 674
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts19 Mar 2002Dismissed
Tej Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 03 RAJ CK 0088
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts19 Mar 2002Partly Allowed
Chhotu Singh and Another Vs Smt. Ramdini
Rajasthan High Court · (2002) CriLJ 3499 : (2003) 2 DMC 197 : (2003) 3 RCR(Criminal) 447 : (2003) 2 RLW 1343 : (2002) 4 WLC 253 : (2002) 4 WLN 636
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts19 Mar 2002Dismissed
Pradeep Kumar Vs Sate of Rajasthan and Others
Rajasthan High Court · (2002) 4 WLC 198 : (2003) 1 WLN 30
Administration of Evacuee Property Act, 1950 — Section 46Civil Procedure Code, 1908 (CPC) — Section 100, 9Constitution of India, 1950 — Article 141, 226, 311
High Courts19 Mar 2002
Mehboob Ali Vs State of Rajasthan
Rajasthan High Court · (2012) 4 RLW 2881 : (2003) 2 RLW 1153 : (2002) 5 WLC 639 : (2002) 5 WLN 572
Motor Vehicles Act, 1988 — Section 125, 94Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Mar 2002Dismissed
Bhadar Ram Vs Sant Ram and Another
Rajasthan High Court · (2002) 4 RLW 2215 : (2002) 3 WLN 405
Evidence Act, 1872 — Section 35, 79Rajasthan Panchayati Raj Act, 1994 — Section 19(1)
High Courts19 Mar 2002Allowed
Dr. Kedar Nath Soni Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 268 : (2002) 3 WLC 71
Criminal Procedure Code, 1973 (CrPC) — Section 482