High Courts03 Apr 2002Dismissed
Shree Cement Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2003) 2 RLW 1358 : (2002) 4 WLC 5 : (2002) 5 WLN 507
Central Excise Rules, 1944 — Rule 57A, 57BFinance Act, 2000 — Section 112, 112(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 34 of 56
High Courts03 Apr 2002Dismissed
Natha Arts and Crafts Pvt. Ltd. Vs RIICO and Another
Rajasthan High Court · (2003) 1 RLW 60 : (2002) 3 WLC 203 : (2002) 5 WLN 49
High Courts03 Apr 2002Dismissed
In Re: Udai Bhan Industries Ltd.
Rajasthan High Court · (2002) 04 RAJ CK 0088
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 446(2)
High Courts03 Apr 2002Allowed
Mahendra Kumar Sanghi Vs Ratan Kumar Sanghi
Rajasthan High Court · (2003) 3 RLW 1529 : (2003) 44 SCL 592 : (2003) 1 WLC 445
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Apr 2002Allowed
Nand Lal Thanvi Vs Legal Representatives of Goswami Brij Bhushan
Rajasthan High Court · (2003) 4 RCR(Civil) 9 : (2003) 2 RLW 1147 : (2002) 5 WLC 173 : (2002) 5 WLN 630
Contract Act, 1872 — Section 226Limitation Act, 1963 — Section 19
High Courts03 Apr 2002Allowed
Chief Manager, R.S.R.T.C. and Another Vs Riyaz Ahmad and Another
Rajasthan High Court · (2003) 2 RLW 750 : (2002) 5 WLC 375
High Courts03 Apr 2002Allowed
Indo Engineering (Kota) Pvt. Ltd. (in Liquidation) Vs Maharashtra State Electricity Board
Rajasthan High Court · (2002) 112 CompCas 637(2) : (2003) 44 SCL 587
Companies Act, 1956 — Section 446, 446(1), 456, 468
High Courts03 Apr 2002Dismissed
Narayan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 876 : (2002) 3 WLC 447 : (2002) 4 WLN 15
Rajasthan Panchayati Raj Act, 1994 — Section 19, 43Rajasthan Panchayati Raj Rules, 1996 — Rule 8
High Courts02 Apr 2002
Moti Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 42
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts02 Apr 2002Partly Allowed
Arjun Singh Vs Shanti Devi
Rajasthan High Court · (2002) 4 RLW 2504 : (2002) 5 WLN 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts02 Apr 2002
Keshav Dev Vs Mst. Naraini and Others
Rajasthan High Court · (2002) 4 RLW 2507 : (2002) 5 WLC 478 : (2002) 5 WLN 93
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts02 Apr 2002Allowed
Bajrang Lal and Another Vs Saroj Kanwer
Rajasthan High Court · (2003) 2 RLW 941 : (2002) 3 WLN 569
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts02 Apr 2002Dismissed
Omprakash Har Narain and Sons and Others Vs Vijaya Bank Ltd.
Rajasthan High Court · (2003) 1 CivCC 4 : (2003) 1 RCR(Civil) 648 : (2003) 2 RLW 1220 : (2002) 4 WLC 516 : (2002) 5 WLN 636
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 35A, 96Evidence Act, 1872 — Section 3
High Courts02 Apr 2002Allowed
State of Rajasthan Vs Ramesh Chand
Rajasthan High Court · (2003) 1 BC 406 : (2002) 4 WLC 634
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts02 Apr 2002Allowed
Mahendra Singh Solanki Vs Rajasthan State Agriculture Marketing Board and Others
Rajasthan High Court · (2003) 3 RLW 1493 : (2003) 2 WLC 186
High Courts02 Apr 2002Allowed
Kesar Kanwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 WLC 30 : (2002) 4 WLN 460
Constitution of India, 1950 — Article 226
High Courts02 Apr 2002Dismissed
Bheru Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 952 : (2002) 3 WLN 642
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(16), 320(2), 320(9)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts01 Apr 2002Allowed
Het Ram Soni Vs RSEB and Others
Rajasthan High Court · (2002) 04 RAJ CK 0118
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts01 Apr 2002Allowed
Regional Provident Fund Commissioner and Another Vs Shree Syntex
Rajasthan High Court · (2002) 95 FLR 278 : (2002) 3 LLJ 852 : (2002) WLC 601
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(9), 16(1), 2A
High Courts01 Apr 2002Allowed
Punam Chand Board Vs Mangi Lal Board and Another
Rajasthan High Court · (2002) 3 CivCC 646 : (2003) 1 RCR(Civil) 191 : (2003) 3 RLW 1447 : (2002) 4 WLC 256 : (2002) 5 WLN 438
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17