High Courts01 Apr 2002
H.V. Bhatiya Vs State of Rajasthan
Rajasthan High Court · (2002) 5 WLN 29
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 35 of 56
High Courts27 Mar 2002
Smt. Premlata Jalani Vs Astt. Commissioner of Income Tax
Rajasthan High Court · (2002) 75 TTJ 172
Income Tax Act, 1961 — Section 119, 143, 154, 2, 210
High Courts27 Mar 2002Dismissed
Prakash Offset Pvt. Ltd. and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 2 RLW 922 : (2002) 3 WLC 717 : (2002) 4 WLN 12
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Mar 2002Allowed
Shri Jain Ratna Youvak Sangh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1213 : (2003) 1 WLC 346 : (2002) 5 WLN 466
Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 3, 4, 5, 7, 7(5)
High Courts27 Mar 2002Dismissed
Dinesh Lodha Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 2 RLW 1320 : (2002) 3 WLN 440
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts27 Mar 2002Allowed
Manak Chand Vs Mool Chand and Another
Rajasthan High Court · (2003) 2 WLN 618
Specific Relief Act, 1963 — Section 6
High Courts26 Mar 2002
New India Assurance Company Vs Smt. Pooni and Others
Rajasthan High Court · (2004) 2 RLW 1063
Motor Vehicles Act, 1988 — Section 140
High Courts26 Mar 2002Dismissed
New India Assurance Company Ltd. Vs Smt. Zayda
Rajasthan High Court · (2004) 2 RLW 1064
Motor Vehicles Act, 1988 — Section 149
High Courts26 Mar 2002
Dhanna Ram Vs R.S.R.T.C. and Others
Rajasthan High Court · (2003) 96 FLR 52 : (2003) 2 RLW 1335 : (2002) 4 WLC 49 : (2002) 4 WLN 470
High Courts26 Mar 2002
Laxman Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 03 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 307
High Courts26 Mar 2002Dismissed
S.D.O. (Phones) Vs Ramesh Chandra and Others
Rajasthan High Court · (2003) WLC 156 : (2002) 5 WLN 556
High Courts22 Mar 2002
Surat Singh Vs State of Rajasthan
Rajasthan High Court · (2002) WLC 480 : (2002) 3 WLN 352
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 302, 306
High Courts22 Mar 2002
Commissioner of Income Tax Vs Mool Chand Salecha
Rajasthan High Court · (2002) 174 CTR 1
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 116, 131, 132, 132A, 132B
High Courts22 Mar 2002Dismissed
Gulam Hussain Vs Amina Bano and Others
Rajasthan High Court · (2003) 1 RCR(Criminal) 340 : (2003) 3 RLW 1475 : (2002) 4 WLC 236 : (2002) 5 WLN 71
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 209, 319
High Courts22 Mar 2002
Oriental Insurance Company Ltd. (The) Vs Safi Mohd. @ Mohd. Safi and Others
Rajasthan High Court · (2004) ACJ 165 : (2003) 2 RLW 1289 : (2002) 4 WLC 262 : (2002) 5 WLN 457
Motor Vehicles Act, 1988 — Section 166, 166(3), 173, 217
High Courts22 Mar 2002Dismissed
Sugreev alias Jagdish and Others Vs Smt. Sushila Bai and Others
Rajasthan High Court · AIR 2003 Raj 149 : (2004) 2 RCR(Civil) 375 : (2003) 4 RLW 2409 : (2002) 5 WLC 283
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 18Legal Services Authorities Act, 1987 — Section 12
High Courts22 Mar 2002
Commissioner of Income Tax Vs Mool Chand Salecha Mool Chand Salecha Vs Commissioner of Income Tax and Another Assistant Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Rajasthan High Court · (2003) 2 RLW 1303 : (2002) 5 WLN 346
Income Tax Act, 1961 — Section 131, 131(1), 133A, 133A(4), 245C
High Courts22 Mar 2002Dismissed
Commissioner of Income Tax Vs Manoj Lalwani
Rajasthan High Court · (2003) 180 CTR 394 : (2003) 260 ITR 590 : (2002) 4 RLW 2224 : (2003) 128 TAXMAN 635 : (2002) 3 WLC 249
Income Tax Act, 1961 — Section 269SS, 271D, 273B
High Courts21 Mar 2002
CWT Vs Tulsi Dass
Rajasthan High Court · (2002) 174 CTR 436
Wealth Tax Act, 1957 — Section 27(1), 5(1)(iv)
High Courts21 Mar 2002
Commissioner of Wealth-tax Vs Tulsi Dass
Rajasthan High Court · (2002) 256 ITR 73 : (2002) 3 WLC 479
Wealth Tax Act, 1957 — Section 27(1), 5(1)(iv)