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Rajasthan High Court judgments, 2002

1,112 judgments · page 33 of 56

High Courts04 Apr 2002Allowed

Lookman Vs Indra Singh

Rajasthan High Court · (2003) 3 RCR(Civil) 444 : (2003) 2 RLW 1196 : (2002) 4 WLC 657 : (2002) 5 WLN 443

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 19 Rule 2Evidence Act, 1872 — Section 3Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 7
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High Courts04 Apr 2002

Arjun Mal Vs Smt. Mohini Devi

Rajasthan High Court · (2003) 1 RLW 190 : (2002) 3 WLN 557

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(1)(6)
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High Courts03 Apr 2002Allowed

Kishan Lal Vs State of Rajasthan

Rajasthan High Court · (2002) 04 RAJ CK 0133

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108, 135, 135(a), 135(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 50, 67, 8
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