COURT ARCHIVE

Rajasthan High Court judgments, 2002

1,112 judgments · page 31 of 56

High Courts18 Apr 2002Dismissed

Hamid @ Abdul Hamid Vs The State of Rajasthan

Rajasthan High Court · (2002) 04 RAJ CK 0009

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12

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High Courts17 Apr 2002Allowed

Umrao Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2003) 3 WLN 516

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302

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High Courts17 Apr 2002Dismissed

Dushyant A. Gadgil Vs Smt. Shanta Godika

Rajasthan High Court · (2003) 2 BC 13 : (2004) 118 CompCas 318 : (2003) 1 WLC 539

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141

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High Courts17 Apr 2002Dismissed

Ex. L/NK Rameshwar Lal Vs Union of India (UOI) and Others

Rajasthan High Court · (2003) 1 RLW 216 : (2002) 3 WLN 653

Army Act, 1950 — Section 20, 22Army Rules, 1954 — Rule 13, 17

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High Courts17 Apr 2002

CWT Vs Bhanwarlal Gupta

Rajasthan High Court · (2002) 175 CTR 284

Wealth Tax Act, 1957 — Section 27(1)

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High Courts17 Apr 2002

Sampati Vs State of Rajasthan

Rajasthan High Court · (2003) 1 RCR(Criminal) 275 : (2002) 4 RLW 2485 : (2002) 3 WLN 708

Penal Code, 1860 (IPC) — Section 34, 406

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High Courts16 Apr 2002Allowed

LIC of India and Others Vs Ram Prakash

Rajasthan High Court · (2002) 04 RAJ CK 0117

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3)

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High Courts16 Apr 2002Allowed

Chandan Kaur (Smt.) Vs Wali Mohammed and Others

Rajasthan High Court · (2003) 3 RLW 1553 : (2002) 5 WLC 67 : (2002) 5 WLN 426

Motor Vehicles Act, 1988 — Section 163(A), 171

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High Courts16 Apr 2002Dismissed

Shyam Lal Vs Khandu Ram and Others

Rajasthan High Court · AIR 2003 Raj 207 : (2003) 1 RLW 213 : (2002) 3 WLN 687

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 41 Rule 27

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High Courts16 Apr 2002Allowed

Ram Bilas Sharma Vs State of Rajasthan and Another

Rajasthan High Court · (2003) 1 RLW 200 : (2002) 3 WLC 703 : (2002) 4 WLN 28

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

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High Courts16 Apr 2002Allowed

Ghanshyam Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 4 RLW 2515 : (2002) 3 WLN 584

Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 27

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High Courts15 Apr 2002

Khushi Ram Kiln Company and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 5 WLC 671 : (2002) 3 WLN 578

Constitution of India, 1950 — Article 226

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High Courts15 Apr 2002

United India Insurance Company Ltd. Vs Kailash and Another

Rajasthan High Court · (2003) 1 ACC 321

Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140, 173

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High Courts15 Apr 2002Dismissed

Asstt. Commissioner, Commercial Taxes (Special Circle) Vs Sri Pipes (now A-Infra Structure)

Rajasthan High Court · (2003) 1 RLW 207 : (2002) 3 WLN 622

Rajasthan Sales Tax Act, 1954 — Section 2(P)

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High Courts15 Apr 2002

Radhey Shyam and Others Vs State of Rajasthan

Rajasthan High Court · (2003) 4 RLW 2227

Penal Code, 1860 (IPC) — Section 147, 148, 302

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High Courts15 Apr 2002Allowed

United Phospherus Ltd. and Others Vs State of Rajasthan

Rajasthan High Court · (2003) 3 RLW 1681 : (2002) 5 WLN 59

Criminal Procedure Code, 1973 (CrPC) — Section 258Insecticides Act, 1968 — Section 24, 24(4), 29, 33

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High Courts15 Apr 2002Dismissed

United India Insurance Co. Ltd. Vs Kailash and Another

Rajasthan High Court · (2003) 3 WLN 463

Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140, 173

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High Courts15 Apr 2002Allowed

Satya Pal Vs State of Rajasthan and Another

Rajasthan High Court · (2002) 3 WLN 582

Penal Code, 1860 (IPC) — Section 420, 468, 471

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High Courts15 Apr 2002

The Oriental Insurance Company Limited Vs Smt. Kamlesh Devi and Others

Rajasthan High Court · (2002) 3 WLN 607

Motor Vehicles Act, 1988 — Section 140

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High Courts14 Apr 2002

Barkat Hussain Vs Rameshwar Lal and Others

Rajasthan High Court · (2003) 1 RLW 480

Motor Vehicles Act, 1988 — Section 163A

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