Rajasthan High Court · AIR 2002 Raj 382 : (2003) 2 CivCC 493 : (2003) 1 DMC 538 : (2003) 4 RCR(Civil) 300 : (2003) 3 RLW 1519 : (2002) 4 WLC 351 : (2002) 5 WLN 658

Hindu Marriage Act, 1955 — Section 13, 23, 9

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High Courts22 Apr 2002Allowed

Lalit Chand Deka Vs State of Rajasthan

Rajasthan High Court · (2003) 2 RLW 1048 : (2002) 3 WLC 408 : (2003) 1 WLN 207

Penal Code, 1860 (IPC) — Section 302, 307

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High Courts22 Apr 2002Dismissed

Golu @ Nakul Vs State of Rajasthan

Rajasthan High Court · (2002) 4 RLW 2478 : (2002) 3 WLC 217

Penal Code, 1860 (IPC) — Section 302

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High Courts22 Apr 2002Dismissed

Smt. Kasturi Bai and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 5 WLC 267 : (2002) 4 WLN 523

Constitution of India, 1950 — Article 226, 227

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High Courts22 Apr 2002Dismissed

Abdul Karim Vs Smt. Kulsum

Rajasthan High Court · (2003) 3 WLN 160

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts22 Apr 2002Dismissed

Mst. Bibi and Another Vs The Board of Revenue and Others

Rajasthan High Court · (2002) 4 WLC 624 : (2002) 3 WLN 592

Constitution of India, 1950 — Article 226, 227

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High Courts22 Apr 2002Dismissed

Jodhpur Chartered Accountants Society and Another, Jodhpur Property Dealers Association and Annu Mridul Vs Union of India (UOI) and Others

Rajasthan High Court · (2003) 264 ITR 529 : (2006) 3 STR 344 : (2002) WLC 708

Constitution of India, 1950 — Article 246, 248, 276Finance Act, 1994 — Section 65, 66, 67, 68

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High Courts19 Apr 2002

Commissioner of Wealth Tax Vs Champak Lal Choudhary

Rajasthan High Court · (2003) 132 TAXMAN 61

Wealth Tax Act, 1957 — Section 16(3), 25(2), 27(6)

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High Courts19 Apr 2002Dismissed

Smt. Simarjeet Kaur and Others Vs State

Rajasthan High Court · (2003) 4 RCR(Criminal) 78 : (2003) 3 RLW 1484 : (2002) 5 WLN 78

Drugs and Cosmetics Act, 1940 — Section 25(3)

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High Courts19 Apr 2002

CWT Vs Champalal Chopra

Rajasthan High Court · (2002) 176 CTR 263 : (2003) 128 TAXMAN 784

Wealth Tax Act, 1957 — Section 27(6)

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High Courts19 Apr 2002Dismissed

Dr. (Mrs.) Kirti Rajat Vs University of Jodhpur and Others

Rajasthan High Court · (2003) 1 RLW 222 : (2002) 3 WLN 650

Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 4, 5, 6

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High Courts19 Apr 2002

Rishabh Textiles Vs Commissioner of Income Tax

Rajasthan High Court · (2004) 186 CTR 758 : (2003) 260 ITR 424

Income Tax Act, 1961 — Section 254

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High Courts18 Apr 2002Allowed

Abhijit Sutradhar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 1 WLN 175

Rajasthan Animal Husbandry Service Rules, 1963 — Rule 26

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High Courts18 Apr 2002Dismissed

Commissioner of Income Tax Vs Bhawan Va Path Nirman (Bohra) and Co. (No. 1)

Rajasthan High Court · (2002) 258 ITR 431

Income Tax Act, 1961 — Section 145, 145(2), 260A

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High Courts18 Apr 2002Dismissed

Commissioner of Income Tax Vs Bhawan Va Path Nirman (Bohra) and Co. (No. 2)

Rajasthan High Court · (2002) 258 ITR 440

Income Tax Act, 1961 — Section 145, 260A, 41, 41(1)

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High Courts18 Apr 2002

Commissioner of Income Tax Vs Bhawan Va Path Nirman (Bohra) and Co.

Rajasthan High Court · (2002) 175 CTR 160

Income Tax Act, 1961 — Section 145, 256

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