High Courts27 Feb 2002
Vidya Prakash Johari Vs Ram Mehar Singh and Others
Rajasthan High Court · (2003) 2 RLW 790 : (2002) 3 WLC 576 : (2003) 2 WLN 597
Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 40 of 56
High Courts26 Feb 2002
CWT Vs Paramhans Ashram Trust
Rajasthan High Court · (2002) 124 TAXMAN 577
Wealth Tax Act, 1957 — Section 27(1), 5(1)(i)
High Courts26 Feb 2002
Commissioner of Income Tax Vs Smt. Geeta Devi Purohit
Rajasthan High Court · (2003) 179 CTR 203 : (2003) 260 ITR 231
Income Tax Act, 1961 — Section 32A
High Courts26 Feb 2002
CWT Vs Santosh Chand
Rajasthan High Court · (2002) 124 TAXMAN 25
Wealth Tax Act, 1957 — Section 16A, 27(1)
High Courts26 Feb 2002Dismissed
Smt. Vimla Vs Additional Collector and Others
Rajasthan High Court · (2002) 3 WLC 680 : (2002) 4 WLN 177
Constitution of India, 1950 — Article 142, 226
High Courts26 Feb 2002
Commissioner of Income Tax Vs Ram Mohan Rawat
Rajasthan High Court · (2002) 175 CTR 307 : (2002) 255 ITR 555
Income Tax Act, 1961 — Section 80C, 80C(2)
High Courts26 Feb 2002Dismissed
R.T. Udyog Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 252 : (2002) 3 RLW 1572 : (2002) 2 WLC 783
State Financial Corporations Act, 1951 — Section 29, 30
High Courts26 Feb 2002
Amba Lal and Another Vs Ikramuddin and Others
Rajasthan High Court · (2003) 1 ACC 406 : (2003) 4 RLW 2610 : (2003) 1 WLC 104
Motor Vehicles Act, 1988 — Section 163
High Courts25 Feb 2002
Kailashi and Others Vs Bagh Singh and Others
Rajasthan High Court · (2004) 3 ACC 733
Motor Vehicles Act, 1988 — Section 168
High Courts25 Feb 2002Dismissed
Mahesh Sharma Vs K.K. Bagra and Others
Rajasthan High Court · (2002) 2 RLW 1016 : (2002) 2 WLC 552
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts25 Feb 2002Dismissed
Indian Hume Pipes Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1264 : (2002) 2 WLC 618 : (2003) 2 WLN 527
Rajasthan Sales Tax Act, 1994 — Section 15, 2, 40, 58Rajasthan Sales Tax Rules, 1955 — Rule 10(B), 43(2)
High Courts25 Feb 2002Dismissed
Shree Mahaveer Financiers Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2003) 180 CTR 389
Income Tax Act, 1961 — Section 147
High Courts22 Feb 2002Dismissed
Banni and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 02 RAJ CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 200, 209, 319Penal Code, 1860 (IPC) — Section 120B, 201, 304B, 306, 498A
High Courts22 Feb 2002
Chhogmal Chiranji Lal and Others Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2002) 174 CTR 431
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 156, 193, 194, 194A, 194K
High Courts22 Feb 2002Dismissed
Commissioner of Income Tax Vs Wolkem (P.) Ltd. Co.
Rajasthan High Court · (2002) 258 ITR 350 : (2002) 3 WLN 551
Income Tax Act, 1961 — Section 256, 37
High Courts22 Feb 2002Dismissed
Commissioner of Income Tax Vs A.R. Enterprises Pvt. Ltd. and Others
Rajasthan High Court · (2003) 1 RLW 449
Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 260A
High Courts22 Feb 2002Allowed
Pania and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 1 ALT(Cri) 16 : (2002) CriLJ 3050 : (2003) 2 RCR(Criminal) 565 : (2003) 1 RLW 440 : (2002) 3 WLN 470
Penal Code, 1860 (IPC) — Section 458
High Courts22 Feb 2002Dismissed
Commissioner of Income Tax Vs A.R. Enterprises Pvt. Ltd.
Rajasthan High Court · (2002) 255 ITR 121 : (2002) 3 WLN 401
Income Tax Act, 1961 — Section 147, 148, 149(1), 260A
High Courts22 Feb 2002Dismissed
Chhogmal Chiranji Lal Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2003) 1 RLW 35 : (2002) 3 WLN 564
Income Tax Act, 1961 — Section 201, 201(1)
High Courts22 Feb 2002
Commissioner of Income Tax Vs Agarwal Transformers (P) Ltd.
Rajasthan High Court · (2002) 174 CTR 103
Income Tax Act, 1961 — Section 256