High Courts22 Feb 2002
Commissioner of Income Tax Vs Wolkem (P) Ltd. Co.
Rajasthan High Court · (2002) 175 CTR 303
Income Tax Act, 1961 — Section 143, 256, 37
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 41 of 56
High Courts22 Feb 2002
Chittar Mal Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 634
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 323, 341
High Courts22 Feb 2002
Sarjeet Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 425
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts22 Feb 2002
Commissioner of Income Tax Vs Agarwal Transformers P. Ltd.
Rajasthan High Court · (2002) 258 ITR 251 : (2003) 127 TAXMAN 538
High Courts21 Feb 2002
Commissioner of Income Tax Vs MEWAR OILS
Rajasthan High Court · (2002) 177 CTR 303 : (2003) 133 TAXMAN 296
Income Tax Act, 1961 — Section 256
High Courts21 Feb 2002Dismissed
Union of India (UOI) Vs Mana and Others
Rajasthan High Court · (2002) WLC 606 : (2002) 4 WLN 516
Land Acquisition Act, 1894 — Section 23, 28, 34, 4Limitation Act, 1963 — Section 5
High Courts20 Feb 2002
Satpal Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1469 : (2002) 4 WLC 184
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 323, 341
High Courts20 Feb 2002Allowed
Hindustan Palvarising Mills and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 423 : (2002) 3 WLC 198 : (2002) 3 WLN 681
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29(1)
High Courts20 Feb 2002Allowed
Kailash Chand Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2002) CriLJ 2439 : (2002) 2 RLW 1004 : (2002) 2 WLC 740 : (2002) 5 WLN 153
Penal Code, 1860 (IPC) — Section 420Prevention of Food Adulteration Act, 1954 — Section 20Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts20 Feb 2002Allowed
Nemi Chand and Others Vs Union of India and Others
Rajasthan High Court · (2003) 1 WLC 92 : (2003) 3 WLN 185
Constitution of India, 1950 — Article 226
High Courts20 Feb 2002Dismissed
Arjun Singh Patel Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1500 : (2002) 3 WLC 62 : (2002) 5 WLN 130
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts20 Feb 2002Allowed
Babu Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 84 ECC 765 : (2002) 2 RLW 1338 : (2002) 3 WLN 445
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts20 Feb 2002Dismissed
Karni Dan Vs Raj. Civil Service Appellate Tribunal and Others
Rajasthan High Court · (2003) 1 RLW 413 : (2002) 3 WLC 263 : (2002) 3 WLN 678
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts20 Feb 2002Allowed
Saudan and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 4816 : (2003) 1 RCR(Criminal) 333 : (2002) 3 WLC 275
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 103, 165, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 41(2), 51, 8
High Courts19 Feb 2002Dismissed
Mahendra Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLN 583
High Courts19 Feb 2002Dismissed
Manorma Meena and Another Vs Chairman and Managing Director, Indian Bank
Rajasthan High Court · (2002) 94 FLR 529 : (2002) 3 LLJ 118 : (2002) WLC 461
High Courts19 Feb 2002Dismissed
Sawaimadhopur and Tonk Zila Dugdh Utpadak Sahakari Sangh Ltd. and Another Vs Om Prakash Sharma and Another
Rajasthan High Court · (2002) 92 FLR 811 : (2002) 2 LLJ 1013
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Feb 2002Dismissed
Madho Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 RCR(Criminal) 31 : (2002) 3 RLW 1752 : (2002) 2 WLC 781 : (2002) 2 WLN 648
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 353
High Courts19 Feb 2002
State of Rajasthan Vs Kanhaiya Lal and Others
Rajasthan High Court · (2002) 94 FLR 283 : (2002) 2 RLW 1289 : (2002) 2 WLC 575
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts19 Feb 2002
Commissioner of Wealth Tax Vs Sardar Harnam Singh
Rajasthan High Court · (2002) 255 ITR 591
Wealth Tax Act, 1957 — Section 18(1)