High Courts29 May 2002Allowed
Jahur Mohd. Vs Haji Abdul Gaffar Khan
Rajasthan High Court · (2002) 4 WLN 716
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 23 of 56
High Courts28 May 2002Allowed
Mohini Devi and Others Vs Rajendra Kumar and Others
Rajasthan High Court · (2003) 3 WLN 408
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 163A, 166
High Courts28 May 2002Dismissed
M/s. Aravali Stone Company Vs Urban Improvement trust
Rajasthan High Court · (2002) 05 RAJ CK 0126
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts28 May 2002
Mohd. Husain and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 39Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 176, 302
High Courts28 May 2002
Jai Drinks (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 178 CTR 42
Income Tax Act, 1961 — Section 256, 32, 41, 43
High Courts28 May 2002
Jai Drinks (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 258 ITR 645
Income Tax Act, 1961 — Section 41(2)
High Courts28 May 2002Dismissed
S.R. Higher Secondary School Vs Rajasthan Non Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2003) 1 RLW 530 : (2002) 3 WLC 586 : (2002) 5 WLN 3
Constitution of India, 1950 — Article 45Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 34Rajasthan Non-Government Educational Institutions Act, 1989 — Section 29
High Courts24 May 2002Allowed
Jeth Mal Purohit Vs R.H.C. and Others
Rajasthan High Court · (2003) 4 RLW 2376 : (2003) 1 WLC 66 : (2002) 5 WLN 500
Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 9
High Courts24 May 2002Dismissed
Gupta and Others Vs State and Another
Rajasthan High Court · (2003) 3 RLW 1503 : (2002) 5 WLN 67
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 397(3), 482Insecticides Act, 1968 — Section 29(1)(A)
High Courts24 May 2002Dismissed
Himanshu Moorjani Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3141 : (2003) 2 RLW 801 : (2002) 3 WLC 668
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 201
High Courts24 May 2002Dismissed
Commissioner of Income Tax Vs Ghewar Chand Soni
Rajasthan High Court · (2003) 263 ITR 650
Income Tax Act, 1961 — Section 139(8), 143, 144, 147, 148
High Courts24 May 2002
Yogesh Vs Smt. Roop Kanwar and Others
Rajasthan High Court · (2003) 4 RLW 2590 : (2002) 5 WLC 914 : (2002) 5 WLN 257
Motor Vehicles Act, 1988 — Section 96(1)
High Courts24 May 2002Dismissed
Ram Lakhan Vs Smt. Prem Kumari
Rajasthan High Court · AIR 2003 Raj 115 : (2003) 2 CivCC 582 : (2003) 3 RCR(Civil) 12 : (2003) 1 RLW 629
Hindu Marriage Act, 1955 — Section 13
High Courts24 May 2002Dismissed
Jitendra Mehta Vs Surendra Kothari
Rajasthan High Court · (2002) 3 WLN 702
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 May 2002Dismissed
The New India Assurance Company Ltd. Vs Sunder Singh Rathore and Others
Rajasthan High Court · (2003) 1 RLW 690
Motor Vehicles Act, 1988 — Section 149(2)
High Courts23 May 2002Allowed
Commr. of C. Ex. and Cus. Vs Reliance Chemotex Industries Ltd.
Rajasthan High Court · (2003) 85 ECC 760 : (2002) 146 ELT 277 : (2003) 4 RLW 2383 : (2003) 1 WLC 605 : (2003) 1 WLN 19
Central Excises and Salt Act, 1944 — Section 11A, 35B, 35C, 35G, 35G(1)
High Courts23 May 2002Allowed
Pappu and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RCR(Criminal) 333 : (2003) 2 RLW 813 : (2002) 3 WLC 646
Penal Code, 1860 (IPC) — Section 395
High Courts23 May 2002Allowed
Ashok Kumar Jain and Others Vs The Additional Registrar (II) Co-operative Societies and Others
Rajasthan High Court · (2003) 3 RLW 1654 : (2002) 4 WLC 511 : (2002) 5 WLN 549
Rajasthan Co-operative Societies Act, 1965 — Section 124(1)Rajasthan Co-operative Societies Rules, 1966 — Rule 18(3)
High Courts23 May 2002Dismissed
State of Rajasthan Vs Virma Devi and Others
Rajasthan High Court · (2003) 1 RLW 693 : (2002) 5 WLC 399
Limitation Act, 1963 — Section 5
High Courts23 May 2002Dismissed
Rajasthan Patrika Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 179 CTR 208 : (2003) 131 TAXMAN 234
Income Tax Act, 1961 — Section 256(2), 271(1)