High Courts03 Jul 2002Dismissed
New India Assurance Co. Ltd. and Another Vs Hukali and Others
Rajasthan High Court · (2003) 1 WLN 352
Motor Vehicles Act, 1988 — Section 149, 163A, 170
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 21 of 56
High Courts03 Jul 2002
Bindu Prasad Soni Vs Union of India (UOI) and Another
Rajasthan High Court · (2002) 258 ITR 663
Constitution of India, 1950 — Article 226, 227Finance Act, 1998 — Section 87, 88, 90(1), 90(2), 95
High Courts03 Jul 2002
Commissioner of Wealth-tax Vs Kedar Nath
Rajasthan High Court · (2003) 259 ITR 563
Wealth Tax Act, 1957 — Section 16(3), 17(1), 5(1)
High Courts03 Jul 2002
Bindu Prasad Soni Vs Union of India and Another
Rajasthan High Court · (2002) 176 CTR 165
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148, 2, 87, 88, 89
High Courts03 Jul 2002
Commissioner of Income Tax Vs Smt. Gulnar N. Marfatia
Rajasthan High Court · (2002) 124 TAXMAN 480
Income Tax Act, 1961 — Section 256, 64
High Courts03 Jul 2002Dismissed
State of Rajasthan and Others Vs Ram Kishan and Another
Rajasthan High Court · (2003) 2 RLW 726
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(10), 27, 7
High Courts03 Jul 2002Dismissed
Smt. Umi Devi and Another Vs Mohd. Ali and Others
Rajasthan High Court · (2003) 1 WLN 339
High Courts02 Jul 2002Allowed
Assistant Commissioner of Income Tax Vs Vipin Doshi
Rajasthan High Court · (2002) 07 RAJ CK 0166
High Courts02 Jul 2002Dismissed
Jangir Singh (Through His Legal Representatives) Vs Board of Revenue and Others
Rajasthan High Court · (2003) 1 WLC 551 : (2003) 2 WLN 186
Hindu Succession Act, 1956 — Section 19, 6
High Courts02 Jul 2002
Asstt. Commissioner of Income Tax Vs Vipin Doshi
Rajasthan High Court · (2002) 177 CTR 85
Income Tax Act, 1961 — Section 148, 260A, 32A
High Courts02 Jul 2002Dismissed
Sumerpur Truck Operators Union Vs Income Tax Officer
Rajasthan High Court · (2003) 259 ITR 749
Income Tax Act, 1961 — Section 10(24), 147
High Courts02 Jul 2002Dismissed
Aditya Cement Staff Club Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 RLW 396 : (2003) 4 WLC 663
Finance Act, 2001 — Section 17(2)Income Tax Act, 1961 — Section 17Income Tax Rules, 1962 — Rule 3
High Courts02 Jul 2002Allowed
S.K. Chakrabarty Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 589
Rajasthan State Cooperative Spinning and Ginning Mills Federation Employees Service Rules 1994 — Rule 16.33(5), 16.39(2)
High Courts02 Jul 2002
Sumerpur Truck Operators Union Vs ITO
Rajasthan High Court · (2002) 176 CTR 297
Income Tax Act, 1961 — Section 10, 143, 147, 148, 260A
High Courts01 Jul 2002
CWT Vs Shyam Mohan Rawat
Rajasthan High Court · (2002) 124 TAXMAN 483
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1BB
High Courts01 Jul 2002
Balu Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 97 FLR 283 : (2003) 2 LLJ 705 : (2003) WLC 103 : (2002) 5 WLN 674
High Courts01 Jul 2002
Sunil Kumar Vs Laxman Singh and Another
Rajasthan High Court · (2003) ACJ 1982 : (2002) 4 WLC 271
Motor Vehicles Act, 1988 — Section 173
High Courts01 Jul 2002
Commissioner of Wealth Tax Vs Santosh Chand
Rajasthan High Court · (2004) 188 CTR 590
Wealth Tax Rules, 1957 — Rule 1BB
High Courts01 Jul 2002
Commissioner of Wealth-tax Vs Shyam Mohan Rawat
Rajasthan High Court · (2002) 258 ITR 711
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1BB, 2B(2)
High Courts01 Jul 2002Dismissed
Lala @ Lal Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 414 : (2003) 4 RLW 2628 : (2003) 1 WLC 669
Penal Code, 1860 (IPC) — Section 395