High Courts10 Jul 2002Allowed
Nisar Mohd. Vs State of Rajasthan
Rajasthan High Court · (2002) 5 WLN 463
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 19 of 56
High Courts10 Jul 2002
Mohan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 197
Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Rajasthan Minor Mineral Concession Rules, 1986 — Rule 26
High Courts09 Jul 2002
Asstt. Commissioner of Income Tax Vs L.N. Mehta
Rajasthan High Court · (2002) 76 TTJ 594
Income Tax Act, 1961 — Section 143, 147, 148
High Courts09 Jul 2002
Central Stores Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 260 ITR 195 : (2004) 134 TAXMAN 753
Income Tax Act, 1961 — Section 37
High Courts09 Jul 2002
Commissioner of Income Tax Vs Ruby Trading Co. Pvt. Ltd.
Rajasthan High Court · (2003) 259 ITR 54
Income Tax Act, 1961 — Section 263, 45, 46, 46(1), 46(2)
High Courts09 Jul 2002
Commissioner of Income Tax Vs Arawali Constructions Co. (P.) Ltd.
Rajasthan High Court · (2002) 177 CTR 79 : (2003) 259 ITR 30
Income Tax Act, 1961 — Section 37
High Courts09 Jul 2002Allowed
Mewar Anchalik Gramin Bank and Others Vs Mewar Anchalik Gramin Bank Officers Association
Rajasthan High Court · (2003) 2 LLJ 903 : (2003) 3 RLW 1813 : (2003) 1 WLC 55 : (2002) 5 WLN 410
Mewar Anchalik Gramin Bank Staff Service Regulations, 1983 — Regulation 13(3)
High Courts09 Jul 2002
Commissioner of Income Tax Vs Arawali Construction Co. (P) Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 146
Income Tax Act, 1961 — Section 256, 32, 35AB
High Courts09 Jul 2002
Commissioner of Income Tax Vs Ruby Trading Co. (P) Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 186
Income Tax Act, 1961 — Section 2, 256, 263, 45, 46
High Courts09 Jul 2002
Commissioner of Income Tax Vs Hari Oil Mills Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 481
Income Tax Act, 1961 — Section 256, 43B
High Courts09 Jul 2002
Commissioner of Income Tax Vs Jindal and Jindal
Rajasthan High Court · (2002) 124 TAXMAN 482
Income Tax Act, 1961 — Section 256, 43B
High Courts09 Jul 2002
Rajasthan Central Stores (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 616 : (2002) 124 TAXMAN 485
Income Tax Act, 1961 — Section 256
High Courts08 Jul 2002
Commissioner of Income Tax Vs Ashok Taksali
Rajasthan High Court · (2002) 176 CTR 625 : (2002) 257 ITR 352
Income Tax Act, 1961 — Section 158BC
High Courts08 Jul 2002Dismissed
State of Rajasthan and Another Vs Judge Labour Court and Another
Rajasthan High Court · (2001) 88 FLR 232 : (2003) 2 RLW 724
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Jul 2002Dismissed
Jabar Singh Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 596
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Jul 2002Dismissed
Narain Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 4 RLW 2597
Constitution of India, 1950 — Article 20(2), 226, 311Penal Code, 1860 (IPC) — Section 409Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 19
High Courts05 Jul 2002
New India Assurance Company Ltd. Vs Hans Kanwar and Others
Rajasthan High Court · (2003) 3 RLW 1959 : (2003) 1 WLC 286
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Jul 2002
Harshvardhan Chemicals and Minerals Ltd. Vs Union of India (UOI) and Another
Rajasthan High Court · (2002) 177 CTR 75 : (2002) 256 ITR 767
Income Tax Act, 1961 — Section 254, 254(2)
High Courts05 Jul 2002Dismissed
State of Rajasthan and Others Vs Mahendra Joshi and Another
Rajasthan High Court · (2002) 95 FLR 595 : (2003) 1 LLJ 256 : (2003) 3 RLW 1966 : (2003) 3 RLW 1996 : (2003) 1 WLC 47
Industrial Disputes Act, 1947 — Section 25B, 25C, 25F, 25G, 25H
High Courts05 Jul 2002
Ram Bhawan Dharamshala Vs State of Rajasthan
Rajasthan High Court · (2002) 258 ITR 725
Income Tax Act, 1961 — Section 11, 13(2)