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COURT ARCHIVE

Rajasthan High Court judgments, 2002

1,112 judgments · page 17 of 56

High Courts18 Jul 2002Dismissed

Mahesh Kanwar and Another Vs State and Others

Rajasthan High Court · (2003) 1 RLW 610 : (2003) 1 WLC 560

Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 16(4), 18Rajasthan Tenancy Act, 1955 — Section 30E, 30E(2)Transfer of Property Act, 1882 — Section 53A
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High Courts18 Jul 2002

Ram Gopal Vs State of Rajasthan

Rajasthan High Court · (2002) 4 WLC 643 : (2003) 3 WLN 334

Penal Code, 1860 (IPC) — Section 302, 304, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
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High Courts17 Jul 2002Dismissed

Rajendra Singh Vs State of Rajasthan

Rajasthan High Court · (2003) 4 RCR(Criminal) 380 : (2003) 3 RLW 1865 : (2003) WLC 454 : (2002) 5 WLC 276

Criminal Procedure Code, 1973 (CrPC) — Section 306, 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 5, 7
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High Courts15 Jul 2002Dismissed

Fakir Mohammed Vs Ajaj Ali and Others

Rajasthan High Court · (2002) 4 RCR(Civil) 225 : (2004) 1 RCR(Rent) 6 : (2003) 4 RLW 2615 : (2002) 4 WLC 506 : (2003) 2 WLN 318

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 11Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
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