High Courts25 Jul 2002Dismissed

Sua Lal and Others Vs Kana and Others

Rajasthan High Court · (2003) CriLJ 2273 : (2003) 4 RLW 2430

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
High Courts25 Jul 2002Dismissed

Abdul Hameed Vs State of Rajasthan and Another

Rajasthan High Court · (2004) 2 CivCC 321 : (2003) CriLJ 1047 : (2004) 1 RCR(Criminal) 270 : (2003) 4 RLW 2618 : (2002) 5 WLC 898

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139Partnership Act, 1932 — Section 32
High Courts24 Jul 2002

LR's of J.R. Ansari Vs Hariram

Rajasthan High Court · (2003) 3 RLW 1951 : (2003) 1 WLC 126 : (2002) 5 WLN 688

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3
High Courts23 Jul 2002

Bhawani Singh Vs State and Others

Rajasthan High Court · (2003) 3 RLW 1755 : (2002) 5 WLN 269

Constitution of India, 1950 — Article 14, 16, 21, 254(2), 39Industrial Disputes Act, 1947 — Section 25Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 — Section 11, 19, 2, 9
High Courts22 Jul 2002

Ajay Kumar and Others Vs State

Rajasthan High Court · (2002) WLC 782 : (2002) 5 WLN 329

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307, 323, 325
High Courts22 Jul 2002Dismissed

Ramesh Chandra Vs Sarpanch

Rajasthan High Court · (2003) 1 CivCC 113 : (2002) 4 RCR(Civil) 296 : (2003) 3 RLW 2044 : (2002) 4 WLC 341 : (2002) 5 WLN 243

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12