High Courts17 May 2002Dismissed

Des Raj Vs State of Rajasthan and Others

Rajasthan High Court · (2003) 2 RLW 1392 : (2002) 4 WLC 55 : (2002) 4 WLN 497

Rajasthan Municipal (Pension) Rules, 1989 — Rule 3Rajasthan Municipalities (Contributory Provident Fund and Gratuity) Rules, 1969 — Rule 4
High Courts17 May 2002Dismissed

Karni Dan Singh Vs Ram Chandra and Others

Rajasthan High Court · AIR 2003 Raj 98 : (2003) 2 WLC 188 : (2003) 2 WLN 162

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 9