High Courts08 May 2002Dismissed
Anil Bhandari Vs United India Insurance Company and Others
Rajasthan High Court · (2003) 2 RLW 739 : (2002) 4 WLC 630 : (2002) 4 WLN 465
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 27 of 56
High Courts08 May 2002Allowed
Kharta Ram Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 5 WLN 699
Constitution of India, 1950 — Article 226, 299
High Courts08 May 2002Allowed
Vishnu Shanker and Another Vs The State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 677
Penal Code, 1860 (IPC) — Section 427, 447Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3
High Courts07 May 2002
Narendra Singh Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 703 : (2003) 2 RLW 1098
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts07 May 2002
Smt. Bhanwari Devi and Others Vs Ramlal and Others
Rajasthan High Court · (2003) 3 RLW 2012 : (2002) 5 WLC 911
Civil Procedure Code, 1908 (CPC) — Section 149Rajasthan State Legal Services Authority Act, 1987 — Section 12(1)
High Courts07 May 2002Dismissed
Shivraj Singh Vs Municipal Corporation
Rajasthan High Court · (2004) 2 RLW 714
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 May 2002Dismissed
Managing Director, R.S.R.T.C. and Others Vs Smt. Dhanni Devi and Others
Rajasthan High Court · (2003) 1 RLW 486
Motor Vehicles Act, 1988 — Section 173
High Courts07 May 2002Dismissed
Nisar Vs State of Rajasthan
Rajasthan High Court · (2003) 97 FLR 696 : (2003) 2 RLW 1080 : (2002) 3 WLC 546
Penal Code, 1860 (IPC) — Section 302, 324
High Courts07 May 2002Dismissed
Jagmal Ram Vs Assistant Engineer, I.G.N.P. and Others
Rajasthan High Court · AIR 2003 Raj 304 : (2004) 1 RLW 595 : (2003) 3 WLC 301 : (2003) 2 WLN 538
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Irrigation and Drainage Act, 1954 — Section 60Rajasthan Irrigation and Drainage Rules, 1955 — Rule 31
High Courts06 May 2002Dismissed
Sadiq Mohammed Vs Parvati Devi
Rajasthan High Court · (2003) 1 RLW 624
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 6, 7, 7(1), 7(5)
High Courts06 May 2002Dismissed
Jal Grahan Vikas Committee Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 742 : (2002) 4 WLN 522
High Courts06 May 2002
Modern threads (india) ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 177 CTR 77 : (2002) 258 ITR 511
Income Tax Act, 1961 — Section 256, 37
High Courts06 May 2002Dismissed
Smt. Shakuntala Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 3 RCR(Civil) 754 : (2003) 2 RCR(Rent) 262 : (2003) 2 RLW 1401 : (2002) 4 WLC 41 : (2002) 5 WLN 539
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Specific Relief Act, 1963 — Section 14(1)
High Courts06 May 2002Dismissed
Vishwajyoti Theatre and Another Vs Prescribed Authority and Another
Rajasthan High Court · (2003) 2 RLW 1373 : (2002) 4 WLN 502
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A
High Courts03 May 2002
State and Others Vs Avas Vikas Sansthan and Others
Rajasthan High Court · (2003) 4 RLW 2390 : (2003) 1 WLC 388
Rajasthan Housing Board Act, 1970 — Section 60
High Courts03 May 2002Allowed
Ota Ram Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 910 : (2002) 3 WLC 317
Rajasthan Jail Service Rules, 1959 — Rule 28, 28ARajasthan Service Rules, 1951 — Rule 34A
High Courts03 May 2002Allowed
Satish Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 95 FLR 283 : (2002) 3 LLJ 714 : (2003) 2 RLW 840 : (2002) 3 WLC 656
Industrial Disputes Act, 1947 — Section 10
High Courts03 May 2002Dismissed
Mukesh Sharma Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 864 : (2002) 3 WLC 603
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8)
High Courts03 May 2002Allowed
Smt. Chen Devi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLN 712
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 142, 397, 482Evidence Act, 1872 — Section 60
High Courts02 May 2002Dismissed
Kaptan and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 05 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 299, 438