High Courts22 May 2002Dismissed
Satyanarain Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 4 RLW 2368 : (2003) 1 WLC 357
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 24 of 56
High Courts22 May 2002Dismissed
Shiv Dayal Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 2 RLW 806 : (2002) 3 WLC 460
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts22 May 2002
Oriental Insurance (The) Company Ltd. Vs Smt. Dhopali and Others
Rajasthan High Court · (2003) 4 RLW 2635 : (2002) 5 WLC 682 : (2003) 2 WLN 17
Motor Vehicles Act, 1939 — Section 95(2)
High Courts22 May 2002Allowed
Jug Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 WLC 244 : (2002) 4 WLN 538
Constitution of India, 1950 — Article 226, 227
High Courts22 May 2002Dismissed
Ravi Dutt Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1185 : (2002) 4 WLC 545 : (2002) 5 WLN 589
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 27, 29, 7
High Courts22 May 2002Allowed
Nand Kishore Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 4157 : (2003) 2 RLW 765 : (2002) 3 WLC 567
Penal Code, 1860 (IPC) — Section 366, 376
High Courts21 May 2002
Smt. Neelam Lodha Vs Dy. Commissioner of Income Tax and Others
Rajasthan High Court · (2002) 176 CTR 171
Constitution of India, 1950 — Article 226, 227
High Courts21 May 2002Allowed
Jagan Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RCR(Criminal) 13 : (2003) 3 RLW 1455 : (2003) 2 WLC 683 : (2003) 1 WLN 164
Drugs and Cosmetics Act, 1940 — Section 27(B), 27(D), 28(A), 34
High Courts21 May 2002Allowed
Mangal Sen Agarwal Vs Food Corporation of India and Others
Rajasthan High Court · (2003) 2 RLW 1397 : (2002) 4 WLC 118 : (2002) 4 WLN 638
Constitution of India, 1950 — Article 217(1), 226
High Courts21 May 2002Dismissed
R.S.R.T.C. and Another Vs Hem Raj and Others
Rajasthan High Court · (2003) 1 RLW 589
Motor Vehicles Act, 1988 — Section 163
High Courts21 May 2002
Sukkha Singh and Another Vs Mahal Singh and Another
Rajasthan High Court · AIR 2003 Raj 21 : (2003) 2 CivCC 547 : (2002) 4 WLC 152 : (2002) 5 WLN 43
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 20
High Courts21 May 2002Dismissed
Shanti Devi Vs Mathura Lal
Rajasthan High Court · (2003) 1 DMC 519
Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 494
High Courts21 May 2002Dismissed
Budhi Devi Vs Chandu Lal
Rajasthan High Court · (2003) 1 DMC 473
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Hindu Marriage Act, 1955 — Section 13(1)
High Courts21 May 2002
Smt. Neelam Lodha Vs Deputy Commissioner of Income Tax and Others
Rajasthan High Court · (2002) 257 ITR 167
High Courts21 May 2002
Bhilwara Ajmer Kshetriya Gramin Bank Vs Madav Gopal Garg
Rajasthan High Court · (2002) 5 WLN 20
High Courts20 May 2002
Ishwariya and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 1091 : (2002) 3 WLC 388
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304
High Courts20 May 2002Allowed
Ganga Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 RLW 1513 : (2002) 5 WLC 948 : (2002) 5 WLN 670
Rajasthan Civil Services (Project Allowance and Concession in Project Areas) Rules, 1975 — Rule 8
High Courts20 May 2002
Commissioner of Income Tax Vs Harshvardhan Chemicals and Mineral Ltd.
Rajasthan High Court · (2004) 186 CTR 552 : (2003) 259 ITR 212 : (2003) 133 TAXMAN 320
Income Tax Act, 1961 — Section 271(1), 80HH, 80I
High Courts20 May 2002Dismissed
Vishnudutt Vs Manoj Kumar and Others etc.
Rajasthan High Court · AIR 2002 Raj 395 : (2003) 3 RLW 1610 : (2003) 1 WLN 52
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 88
High Courts20 May 2002Allowed
Vimla Devi and Another (Smt.) Vs Rajendra Kumar and Others
Rajasthan High Court · (2003) 1 ACC 89 : (2004) ACJ 504 : (2003) 3 RLW 1562 : (2002) 5 WLN 702
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 4Motor Accidents Claims Tribunal Rules, 1964 — Rule 20Motor Vehicles Act, 1988 — Section 166