High Courts23 Jan 2001Allowed
Madan Lal Vs Victor Denial
Rajasthan High Court · (2001) 01 RAJ CK 0091
Civil Procedure Code, 1908 (CPC) — Section 151, 153
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 60 of 63
High Courts23 Jan 2001
Mangya @ Mangilal and Others Vs State of Rajasthan
Rajasthan High Court · (2001) WLC 583 : (2007) 3 WLN 698
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
High Courts23 Jan 2001Allowed
Sushma Choudhary and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 241
Jai Narayan Vyas University Act, 1962 — Section 25Jodhpur University Regulations on Graduate Medical Examination — Regulation 7(7)
High Courts23 Jan 2001
Commissioner of Income Tax Vs Zafrul Hassan Iraqi
Rajasthan High Court · (2001) 249 ITR 580
Income Tax Act, 1961 — Section 256(1), 256(2), 25A(1)
High Courts23 Jan 2001
Shahabuddin Vs M.D.S. University
Rajasthan High Court · AIR 2002 Raj 1 : (2001) 2 RLW 1213
High Courts23 Jan 2001
Sawal Singh Vs State and Others
Rajasthan High Court · (2001) 2 RLW 806 : (2001) 4 WLC 485 : (2001) 2 WLN 635
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 466, 467, 471
High Courts23 Jan 2001
Prem Kumar Vs Inspector General of Police
Rajasthan High Court · (2001) 2 RLW 810 : (2001) 2 WLC 280 : (2001) 2 WLN 637
Penal Code, 1860 (IPC) — Section 147, 323, 332, 353Rajasthan Police Subordinate Service Rules, 1989 — Rule 13, 15
High Courts23 Jan 2001Dismissed
Kanhaiyalal Vs The State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2325
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts23 Jan 2001Dismissed
Sandeep and Another Vs State of Rajasthan
Rajasthan High Court · (2001) 2 WLC 275 : (2007) 2 WLN 244
Criminal Procedure Code, 1973 (CrPC) — Section 173, 225, 319
High Courts22 Jan 2001
Naga Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 804 : (2001) 2 WLC 148 : (2001) 2 WLN 631
High Courts22 Jan 2001
Rameshwar @ Pappu and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) CriLJ 1962 : (2001) 2 DMC 313 : (2001) 4 RCR(Criminal) 282 : (2001) 2 RLW 793 : (2001) 2 WLC 204 : (2001) 1 WLN 388
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 498
High Courts22 Jan 2001
Rajasthan Jal Vikash Nigam Ltd. and Another Vs Shri Kailash Singh and Others
Rajasthan High Court · (2001) 2 RLW 734 : (2001) 1 WLC 630 : (2001) 4 WLN 249
High Courts22 Jan 2001
Smt. Sharda Vs State of Rajasthan and Another
Rajasthan High Court · (2001) CriLJ 2647 : (2001) 2 DMC 359 : (2001) 2 RLW 798 : (2001) 2 RLW 798 : (2001) 2 WLC 367 : (2001) 2 WLN 165
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Penal Code, 1860 (IPC) — Section 307, 498A
High Courts22 Jan 2001Allowed
Mojuddin Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2000 : (2001) WLC 403
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 344, 366, 376
High Courts19 Jan 2001Dismissed
Vishal Trading Company Vs State of Rajasthan and another
Rajasthan High Court · (2001) 1 WLN 735
High Courts19 Jan 2001Dismissed
Hind Syntex Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 124 STC 490
Constitution of India, 1950 — Article 226
High Courts19 Jan 2001Dismissed
Ramgopal Vs Murlidhar
Rajasthan High Court · (2001) 01 RAJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Jan 2001
Tikam Singh Vs State of Rajasthan and others
Rajasthan High Court · (2001) 2 RLW 1157
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 482Penal Code, 1860 (IPC) — Section 218, 392, 466
High Courts19 Jan 2001
L.Rs. of Ramnath Vs Board of Revenue and Others
Rajasthan High Court · (2001) 2 RLW 792 : (2001) 2 WLC 462 : (2001) 1 WLN 443
Rajasthan High Court Ordinance, 1949 — Clause 18
High Courts19 Jan 2001
Pramod Kumar Mishra Vs Ram Nath and Others
Rajasthan High Court · (2002) 2 ACC 19 : (2003) ACJ 1766 : (2001) 2 RLW 780 : (2001) 2 WLC 418