High Courts19 Jan 2001
Raju Vs Nagar Nigam Jodhpur
Rajasthan High Court · (2001) 2 RLW 794 : (2001) 2 WLN 634
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 61 of 63
High Courts19 Jan 2001Allowed
Nathu Singh Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2171
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts19 Jan 2001Allowed
Hind Syntex Limited Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 123 STC 186
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 12
High Courts19 Jan 2001Dismissed
M/s. Rajasthan Co-operative Dairy Federation Ltd. Vs The Judge Industrial Tribunal and Labour Court, Bikaner
Rajasthan High Court · (2001) 90 FLR 33 : (2001) 2 LLJ 110 : (2001) 2 RLW 981 : (2001) 2 WLC 128 : (2001) 1 WLN 730
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 3
High Courts18 Jan 2001Dismissed
Kanhaiya Lal Vs Board of Revenue and Others
Rajasthan High Court · (2001) 3 RLW 1379 : (2001) 3 WLC 249 : (2001) 2 WLN 394
Constitution of India, 1950 — Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 13
High Courts18 Jan 2001Dismissed
Assistant Engineer Vs Babulal and Others
Rajasthan High Court · (2001) 89 FLR 807 : (2001) 1 LLJ 1234 : (2001) WLC 87
Industrial Disputes Act, 1947 — Section 25F, 25N
High Courts18 Jan 2001
Anita Vyas Vs Union of India and Others
Rajasthan High Court · (2001) 2 RLW 789 : (2001) 2 WLC 284 : (2001) 1 WLN 436
Constitution of India, 1950 — Article 227
High Courts17 Jan 2001Dismissed
Haji Abdul Mazid and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2175 : (2001) 4 RCR(Criminal) 155
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482
High Courts17 Jan 2001Dismissed
Vishnu Dutt Vyas Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 162
Constitution of India, 1950 — Article 226
High Courts17 Jan 2001
M/s. Dolphin Laboratories Ltd. Vs Judge, Labour Court Udaipur and Another
Rajasthan High Court · (2001) 90 FLR 257 : (2001) 2 LLJ 559 : (2001) 2 RLW 934 : (2001) 2 WLC 220 : (2001) 2 WLN 468
Industrial Disputes Act, 1947 — Section 2, 33(2)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 6
High Courts17 Jan 2001
Ghasi Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2001) 2 RLW 778 : (2001) 2 WLC 138 : (2001) 1 WLN 441
High Courts17 Jan 2001
Commissioner of Income Tax Vs Navyug Oil and Dal Mills
Rajasthan High Court · (2001) 171 CTR 283 : (2001) 251 ITR 535 : (2002) 125 TAXMAN 304
Income Tax Act, 1961 — Section 254, 256(1), 256(2)
High Courts16 Jan 2001Allowed
Mst. Umrao Vs State of Rajasthan
Rajasthan High Court · (2001) WLC 520 : (2002) 2 WLN 170
Penal Code, 1860 (IPC) — Section 307
High Courts16 Jan 2001Allowed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 22
Penal Code, 1860 (IPC) — Section 161, 5
High Courts16 Jan 2001
Ajeet Singh Vs Labour Court and Others
Rajasthan High Court · (2001) 89 FLR 581 : (2001) 2 LLJ 435 : (2001) 2 RLW 775 : (2001) 2 WLC 46 : (2001) 1 WLN 439
High Courts16 Jan 2001
R.S.R.T.C. Vs Smt. Baby and Others
Rajasthan High Court · (2001) 2 ACC 737 : (2003) ACJ 125 : (2001) 2 RLW 770 : (2001) 2 WLC 264 : (2001) 1 WLN 444
High Courts16 Jan 2001
Avdesh Chander Vs State and Others
Rajasthan High Court · (2001) 2 RLW 774 : (2001) 2 WLC 208 : (2001) 2 WLN 342
High Courts16 Jan 2001Dismissed
Ranveer Singh Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1666
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Jan 2001Allowed
Balbari Vidya Mandir and Others Vs State and Others
Rajasthan High Court · (2001) 4 WLC 295 : (2001) 4 WLN 159
Constitution of India, 1950 — Article 226, 254Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 17
High Courts15 Jan 2001Dismissed
Pawan Vs Bank of Baroda
Rajasthan High Court · AIR 2002 Raj 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, Order 21 Rule 85, 115