High Courts02 Feb 2001Allowed
LRs. of Ganga Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 WLC 223 : (2007) 2 WLN 10
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Rajasthan Land Revenue Act, 1956 — Section 65(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 59 of 63
High Courts02 Feb 2001Dismissed
Sawai Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 2 WLN 4
High Courts02 Feb 2001
Smt. Pushpa Dave Vs Rajasthan High Court
Rajasthan High Court · (2001) 2 RLW 784 : (2001) 1 WLC 761 : (2001) 2 WLN 5
Constitution of India, 1950 — Article 16, 226, 32
High Courts01 Feb 2001Dismissed
Gauri Shanker Cotton Processing Factory Vs Union of India (UOI) and Others
Rajasthan High Court · (2001) 4 WLC 474 : (2007) 2 WLN 14
High Courts01 Feb 2001
National Insurance Company Ltd. Vs Laxmi and Others
Rajasthan High Court · (2001) 2 RLW 764 : (2001) 2 WLC 15 : (2001) 1 WLN 733
Motor Vehicles Act, 1939 — Section 95(2)
High Courts01 Feb 2001
Smt. Nenu Devi and Others Vs United India Insurance Company Ltd. and Another
Rajasthan High Court · (2002) 2 ACC 32 : (2001) 2 RLW 772 : (2001) 2 WLN 12
Motor Vehicles Act, 1939 — Section 95(2)
High Courts01 Feb 2001
Dr. Mukesh Kumar Vashistha Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 02 RAJ CK 0026
High Courts01 Feb 2001
Mangla Jat Vs Raju
Rajasthan High Court · (2001) 2 ACC 195 : (2001) 1 WLC 698
Constitution of India, 1950 — Article 227
High Courts31 Jan 2001
Virendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 754 : (2001) 4 WLN 72
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 341Rajasthan Police Subordinate Service Rules, 1989 — Rule 13, 15
High Courts30 Jan 2001Allowed
Shivlal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 283 : (2001) 2 WLC 140
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts30 Jan 2001
Madan Lal Jat Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 741 : (2001) 1 WLC 582 : (2002) 2 WLN 397
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 427, 447Rajasthan Police Subordinate Service Rules, 1989 — Rule 13, 15
High Courts30 Jan 2001Dismissed
Suresh Tolani Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1959 : (2001) 4 WLN 317
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 477
High Courts29 Jan 2001
Smt. Parvati Vs Prem Singh
Rajasthan High Court · (2001) 2 CivCC 83 : (2001) 1 DMC 501 : (2002) 2 RCR(Civil) 281 : (2001) 2 RLW 985 : (2001) WLC 212
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
High Courts25 Jan 2001
Navratan Mal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 819 : (2001) 2 WLN 639
High Courts25 Jan 2001
Nathu Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2001) CriLJ 2119 : (2001) 2 RLW 821 : (2001) 4 WLC 443 : (2001) 2 WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts25 Jan 2001Dismissed
Arif Khan Vs The Central Bureau of Narcotics
Rajasthan High Court · (2001) 4 RLW 416 : (2001) WLC 626 : (2001) 4 WLN 132
Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 67, 79, 8
High Courts25 Jan 2001Allowed
Bhika Ram Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2123 : (2001) 4 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 376
High Courts24 Jan 2001
Smt. Pushpa Lodha Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 814 : (2001) 2 WLC 307 : (2001) 2 WLN 420
Constitution of India, 1950 — Article 14, 16
High Courts24 Jan 2001Allowed
Babu Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2282 : (2000) WLC 407
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 341, 376