High Courts12 Feb 2001
M/s. Narinder Nath and Co. Vs Raj Taxation Tribunal
Rajasthan High Court · (2001) 2 RLW 899 : (2002) 125 STC 29 : (2001) 2 WLC 215 : (2001) 1 WLN 732
Rajasthan Sales Tax Act, 1954 — Section 11
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 57 of 63
High Courts12 Feb 2001
R.K.Vyas Vs M.D.S. University Ajmer and Others
Rajasthan High Court · (2001) 2 RLW 1052
Ajmer University Act, 1987 — Section 19, 19(4), 19(5)Constitution of India, 1950 — Article 14, 16, 16(1), 226Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 19(3), 3, 4, 5, 5(1)
High Courts12 Feb 2001
Commissioner of Income Tax Vs Fateh Dangi
Rajasthan High Court · (2001) 250 ITR 593 : (2001) 118 TAXMAN 628
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts12 Feb 2001
Durga Das Vs Union of India and Others
Rajasthan High Court · (2001) CriLJ 2275 : (2001) 4 RCR(Criminal) 203 : (2001) 2 RLW 906 : (2001) 2 WLC 171 : (2001) 2 WLN 170
Customs Act, 1962 — Section 110(1), 111, 124Gold (Control) Act, 1968 — Section 66, 68
High Courts12 Feb 2001
Samunder Singh Vs Union of India and Others
Rajasthan High Court · (2001) 2 RLW 914 : (2001) 2 WLC 453 : (2001) 2 WLN 336
Constitution of India, 1950 — Article 226
High Courts12 Feb 2001
COMMISSIONER OF INCOME TAX Vs FATEH DANGI
Rajasthan High Court · (2001) 166 CTR 275
Income Tax Act, 1961 — Section 256, 271, 90, 91
High Courts12 Feb 2001Allowed
Dr. Vijay K. Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 379 : (2000) 3 WLC 9
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39Rajasthan University Act, 1946 — Section 30Rajasthan University Ordinances, 2009 — Ordinance 278E, Ordinance 278G
High Courts12 Feb 2001
COMMISSIONER OF INCOME TAX Vs MOTILAL R. MINDA
Rajasthan High Court · (2001) 167 CTR 347
Income Tax Act, 1961 — Section 256, 80HHC
High Courts12 Feb 2001Dismissed
Mewar Groundnut Processing Plant Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1243 : (2001) 2 WLC 415 : (2007) 3 WLN 485
Rajasthan Sales Tax Act, 1954 — Section 17
High Courts08 Feb 2001Allowed
Devarsa Gas Chem Pvt. Ltd. Vs Rajasthan Taxation Tribunal and Others
Rajasthan High Court · (2001) 2 RLW 1257 : (2001) 2 WLC 382 : (2002) 1 WLN 200
Rajasthan Sales Tax Act, 1954 — Section 2(k)
High Courts08 Feb 2001
Salimuddin and Party Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 796 : (2001) 2 WLC 77 : (2001) 2 WLN 1
High Courts08 Feb 2001
Commercial Taxes Officer Vs M/s. Sankeshwar Metals and Another
Rajasthan High Court · (2001) 2 RLW 1272 : (2002) 125 STC 436 : (2001) 4 WLC 202
Rajasthan Sales Tax Act, 1954 — Section 15, 4
High Courts08 Feb 2001Dismissed
State of Rajasthan Vs P.D. Paliwal and Another
Rajasthan High Court · (2001) 2 WLC 121 : (2001) 4 WLN 551
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 3, 3(2), 6All India Services (Discipline and Appeal) Rules, 1969 — Rule 2, 6, 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts07 Feb 2001Dismissed
Harpat Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 4 WLC 456 : (2007) 2 WLN 19
Constitution of India, 1950 — Article 226
High Courts07 Feb 2001
Commissioner of Income Tax Vs D.K. TRIVEDI and SONS
Rajasthan High Court · (2001) 168 CTR 361 : (2001) 4 RLW 79 : (2001) 3 WLC 393
Income Tax Act, 1961 — Section 143, 154, 155, 2, 32
High Courts07 Feb 2001Dismissed
Wazir Ahmed Khan and Others Vs Mohd. Anwar Ali and Another
Rajasthan High Court · (2001) CriLJ 1607 : (2002) 1 RLW 286 : (2001) 4 WLN 64
Citizenship Act, 1955 — Section 9, 9(2)Civil Procedure Code, 1908 (CPC) — Section 100, 107, 108, 151Constitution of India, 1950 — Article 141, 144
High Courts07 Feb 2001
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1430 : (2000) 4 WLC 384
Penal Code, 1860 (IPC) — Section 354, 376, 451, 452, 511
High Courts07 Feb 2001Allowed
State of Rajasthan Vs Tara and Others
Rajasthan High Court · (2007) 3 WLN 491
Rajasthan Land Revenue Act, 1956 — Section 82
High Courts07 Feb 2001Dismissed
Rajasthan State Road Transport Corp. and Another Vs Late Laxmi Chand Agarwal and Others
Rajasthan High Court · (2001) 02 RAJ CK 0027
Succession Act, 1925 — Section 214, 214(1)(a)(b), 214(1)(b)
High Courts07 Feb 2001Dismissed
Bharatpur Central Co-operative Bank Ltd. Vs Judge, Labour Court and Another
Rajasthan High Court · (2001) 2 LLJ 1035 : (2001) 2 WLC 712
Industrial Disputes Act, 1947 — Section 11A