High Courts14 Feb 2001
Saraswati Devi Vs Mumtaj Khan and Another
Rajasthan High Court · (2002) 2 ACC 335
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 56 of 63
High Courts14 Feb 2001Allowed
Rajasthan State Mines and Minerals Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 257 ITR 783
Income Tax Act, 1961 — Section 143(1), 256(2)
High Courts14 Feb 2001
Modern Syntax (I) Ltd. Vs Debts Recovery Tribunal Jaipur and Others
Rajasthan High Court · AIR 2001 Raj 170 : (2001) 106 CompCas 629 : (2001) 2 RLW 1140 : (2001) 2 WLC 79 : (2003) 1 WLN 620
Companies Act, 1958 — Section 291, 442, 446, 537Constitution of India, 1950 — Article 226, 227, 246, 254Industries (Development and Regulation) Act, 1951 — Section 18A
High Courts14 Feb 2001
Commissioner of Income Tax Vs Anand Prakash Mittal
Rajasthan High Court · (2001) 250 ITR 590 : (2001) 117 TAXMAN 744
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts14 Feb 2001
Jayant Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 808 : (2001) 2 WLC 75
Rajasthan (Appointment to the Dependents of the Deceased Govt. Servants Dying while in Service) Rules, 1996 — Rule 10(6), 8
High Courts14 Feb 2001
Chandra Prakash Vs Union of India (UOI) and Others
Rajasthan High Court · (2001) 2 RLW 1246 : (2001) 2 WLC 456 : (2007) 3 WLN 546
High Courts14 Feb 2001Allowed
Nahar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2002) WLC 85 : (2001) 2 WLC 700 : (2001) 4 WLN 316
High Courts14 Feb 2001Dismissed
Babulal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1248 : (2000) 3 WLC 529 : (2007) 2 WLN 295
Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts13 Feb 2001Dismissed
Commissioner of Income Tax, Jodhpur Vs Mangal Chand
Rajasthan High Court · (2002) 172 CTR 112 : (2002) 255 ITR 329 : (2002) 1 RLW 296 : (2001) 3 WLC 720 : (2001) 4 WLN 90
Companies Act, 1956 — Section 108, 108(1A), 24(1), 41Contract Act, 1872 — Section 30Income Tax Act, 1922 — Section 6
High Courts13 Feb 2001Allowed
Bhanwar Lal Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 1 RLW 292 : (2001) 4 WLN 87
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts13 Feb 2001
Commissioner of Income Tax Vs Mangal Chand Bhanwarlal and Co.
Rajasthan High Court · (2001) 119 TAXMAN 614
COMPANIES ACT, 1956 — Section 108, 24, 43Contract Act, 1872 — Section 30, 41, 43Income Tax Act, 1961 — Section 108, 24, 43
High Courts13 Feb 2001
Commissioner of Income Tax Vs Mohd. Bux Shokat Ali
Rajasthan High Court · (2001) 167 CTR 192 : (2001) 2 RLW 1279
Income Tax Act, 1961 — Section 256, 32
High Courts13 Feb 2001
Commissioner of Income Tax, Jodhpur Vs M/s Mohd. Bux Shokat Ali, Jodhpur
Rajasthan High Court · (2001) 118 TAXMAN 712 : (2001) 2 WLC 479 : (2002) 1 WLN 227
Income Tax Act, 1961 — Section 256(1), 256(2), 32, 32(1)
High Courts13 Feb 2001
State of Rajasthan and Another Vs The Judge, Labour Court and Another
Rajasthan High Court · (2001) 2 RLW 1285 : (2001) 3 WLC 123 : (2001) 2 WLN 386
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25
High Courts13 Feb 2001Allowed
Ajay Chaturvedi and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2001) WLC 438 : (2001) 1 WLN 721
COMPANIES ACT, 1956 — Section 116, 624Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 177, 179Penal Code, 1860 (IPC) — Section 406, 420, 467, 474, 477
High Courts13 Feb 2001
COMMISSIONER OF INCOME TAX Vs CHOKSI CONTACT (P) LTD.
Rajasthan High Court · (2001) 166 CTR 274 : (2001) 118 TAXMAN 626
Income Tax Act, 1961 — Section 256
High Courts13 Feb 2001Allowed
Mathura Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 4 RLW 554 : (2001) 2 WLC 130 : (2002) 2 WLN 422
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts12 Feb 2001Dismissed
Renu Sharma Vs State of Rajasthan and others
Rajasthan High Court · (2001) 3 RLW 1615 : (2002) 1 WLN 97
Constitution of India, 1950 — Article 14, 16, 16(1)General Clauses Act, 1897 — Section 21, 23Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964 — Section 34
High Courts12 Feb 2001
Asha Choudhary Vs University of Rajasthan
Rajasthan High Court · (2001) 2 RLW 1172 : (2001) 3 WLC 356
High Courts12 Feb 2001
Commissioner of Income Tax Vs Motilal R. Minda
Rajasthan High Court · (2001) 250 ITR 831
Income Tax Act, 1961 — Section 256(1), 256(2), 80HHC, 80HHC(4A)