High Courts07 Feb 2001
Commissioner of Income Tax Vs D.K. Trivedi and Sons
Rajasthan High Court · (2001) 250 ITR 561 : (2002) 1 WLN 230
Income Tax Act, 1922 — Section 33, 34(3)Income Tax Act, 1961 — Section 143(3), 155(4A), 155(5), 2(47), 32A
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 58 of 63
High Courts06 Feb 2001Allowed
J.K. Industries Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 WLN 488
Constitution of India, 1950 — Article 14Industries (Development and Regulation) Act, 1951 — Section 11
High Courts06 Feb 2001Dismissed
Bhagwana Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 WLC 162 : (2007) 2 WLN 17
High Courts06 Feb 2001Dismissed
Girraj and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) WLC 27 : (2001) 1 WLN 726
Criminal Procedure Code, 1973 (CrPC) — Section 301, 302, 439, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts06 Feb 2001
Commissioner of Income Tax Vs Aggarwal Gum Industries
Rajasthan High Court · (2001) 166 CTR 380 : (2001) 250 ITR 843 : (2001) 2 RLW 1253 : (2001) 3 WLN 371
Income Tax Act, 1961 — Section 32A, 80AB, 80HH
High Courts06 Feb 2001
E.I.H. Limited Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 236 : (2001) 2 RLW 937 : (2001) 4 WLN 99
Rajasthan Urban Improvement Trust Act, 1959 — Section 72, 73
High Courts06 Feb 2001
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 724 : (2001) 2 WLC 408 : (2001) 2 WLN 620
Constitution of India, 1950 — Article 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 41, 42, 43, 50
High Courts06 Feb 2001
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304(2), 34
High Courts05 Feb 2001Dismissed
Commissioner of Wealth Tax Vs Rao Karan Singh of Kanod
Rajasthan High Court · (2001) 02 RAJ CK 0143
Wealth Tax Act, 1957 — Section 2(m), 27(2), 27(3)
High Courts05 Feb 2001
Taxi Vikas Karya Sanstha and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1003 : (2001) WLC 435
Motor Vehicles Act, 1988 — Section 74
High Courts05 Feb 2001
M/s. Shiv Lal Tak Vs Commissioner of Income Tax, Jodhpur
Rajasthan High Court · (2001) 166 CTR 534 : (2001) 251 ITR 373 : (2001) 3 RLW 1387 : (2002) 121 TAXMAN 99 : (2001) 3 WLC 230 : (2001) 2 WLN 499
Income Tax Act, 1961 — Section 271, 271(1)
High Courts05 Feb 2001
Taxi Vikas Karya Sanstha Vs State of Rajasthan and others
Rajasthan High Court · AIR 2002 Raj 151
Motor Vehicles Act, 1988 — Section 115, 51(2), 74
High Courts05 Feb 2001
R.S.R.T.C. Vs Jagdish Yadav
Rajasthan High Court · (2001) 2 RLW 979
Motor Vehicles Act, 1988 — Section 173
High Courts05 Feb 2001
Suparas Mal Kothari Vs Union of India and Others
Rajasthan High Court · (2002) 172 CTR 308 : (2002) 257 ITR 658 : (2001) 2 RLW 879 : (2002) 120 TAXMAN 771 : (2001) 2 WLC 463 : (2001) 3 WLN 221 : (2001) 2 WLN 308
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139, 143(1), 32A, 33, 35
High Courts05 Feb 2001
Manohar Lal and Others Vs Union of India and Others
Rajasthan High Court · (2001) 2 RLW 989
Constitution of India, 1950 — Article 226
High Courts05 Feb 2001
Heera Lal Vs Board of Revenue and Others
Rajasthan High Court · AIR 2001 Raj 318 : (2001) 2 CivCC 194 : (2001) 4 RCR(Civil) 615 : (2001) 2 RLW 954 : (2001) 2 WLC 32 : (2001) 2 WLN 201
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13Rajasthan Tenancy Act, 1955 — Section 53Registration Act, 1908 — Section 17(1)
High Courts05 Feb 2001Dismissed
Ani alias Hanif and Others Vs Superintendent, District Jail and Central Jail
Rajasthan High Court · (2001) CriLJ 2103 : (2001) 2 WLC 246 : (2002) 2 WLN 424
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Feb 2001
Mahesh Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1340 : (2001) 2 WLC 583 : (2001) 2 WLN 376
Constitution of India, 1950 — Article 14, 16Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 27, 27(11), 6(2), 7(1)
High Courts04 Feb 2001Dismissed
Gopal Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 112 : (2000) WLC 270
Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2001Dismissed
Pawan Kumar Vs J.N.V. University and Others
Rajasthan High Court · (2001) 2 WLC 279 : (2007) 2 WLN 11