High Courts09 Jan 2001
Sewa Ram Vs Firm Modaram Tulsiram
Rajasthan High Court · (2001) 3 CivCC 10 : (2001) 2 RLW 766 : (2001) 2 WLC 312 : (2001) 1 WLN 570
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 63 of 63
High Courts08 Jan 2001
Niranjanlal Yadav Vs R.S.R.T.C. and Others
Rajasthan High Court · (2001) 2 ACC 270 : (2001) 2 WLC 116
High Courts08 Jan 2001
Niranjan Lal Yadav Vs R.S.R.T.C. and Others
Rajasthan High Court · (2003) ACJ 152 : (2001) 2 RLW 929 : (2001) 1 WLN 414
Motor Vehicles Act, 1988 — Section 110
High Courts08 Jan 2001
Smt. Mehtab Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 91 FLR 501 : (2001) 2 RLW 731 : (2001) 1 WLC 625 : (2001) 1 WLN 696
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 2
High Courts08 Jan 2001
Gurjant Singh Vs Krishan Chander and others
Rajasthan High Court · (2001) 2 RLW 839 : (2001) 2 WLN 648
Administrative Tribunals Act, 1985 — Section 29Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 2, Order 7 Rule 11, 2(17)Contract Act, 1872 — Section 40, 47
High Courts05 Jan 2001Dismissed
Sadhu Ram Vs Ghasi Ram
Rajasthan High Court · (2001) 1 WLC 596 : (2001) 4 WLN 327
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Jan 2001Allowed
Narayan Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1370
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 137, 138Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42(1), 8
High Courts04 Jan 2001
Bali alias Bahal Singh Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 909 : (2001) WLC 284
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 450
High Courts04 Jan 2001Dismissed
Smt. Mamta Devi and Another Vs Udaiveer Singh
Rajasthan High Court · (2001) WLC 248 : (2001) 1 WLN 720
Limitation Act, 1963 — Section 5
High Courts04 Jan 2001
Union of India and Others Vs Shri Ram Kishan Verma and Another
Rajasthan High Court · (2001) 2 RLW 827 : (2001) 1 WLC 604 : (2001) 1 WLN 483
High Courts04 Jan 2001
Ramesh Ukawat Vs Mohan Lal Sukhadia University, Udaipur and Another
Rajasthan High Court · (2001) 2 RLW 748 : (2001) 1 WLC 633 : (2001) 1 WLN 488
High Courts04 Jan 2001
M/s. Pankaj Food Industries, Bhilwara Vs The District Level Screening Committee, Bhilwara and Another
Rajasthan High Court · (2001) 2 RLW 829 : (2001) 1 WLC 594 : (2001) 1 WLN 485
Constitution of India, 1950 — Article 226
High Courts03 Jan 2001
Ku. Veena Bose Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 93 FLR 711 : (2001) 2 RLW 737 : (2001) 1 WLC 599 : (2001) 1 WLN 486
High Courts03 Jan 2001
Rikhab Raj Kumbhat Vs State of Rajasthan and Orthers
Rajasthan High Court · (2001) 2 RLW 705 : (2001) 2 WLC 66 : (2001) 2 WLN 451
Constitution of India, 1950 — Article 14, 146, 16, 226, 229High Court Service Rules, 1970 — Rule 35Rajasthan Civil Services (Revised Pay Scale) Rules, 1989 — Rule 60
High Courts02 Jan 2001
Rajasthan State Road Transport Corporation Vs Smt. Saroj and Others
Rajasthan High Court · (2002) 1 ACC 14
High Courts02 Jan 2001Dismissed
Union of India (UOI) and Another Vs Smt. Kamlesh Goyal
Rajasthan High Court · (2002) 2 ACC 290 : (2002) 1 ACC 497 : (2002) ACJ 497 : AIR 2001 Raj 102 : (2001) 2 CivCC 219 : (2002) 2 RCR(Civil) 843 : (2001) 1 WLC 601
Penal Code, 1860 (IPC) — Section 390Railways Act, 1989 — Section 123, 124, 124A
High Courts02 Jan 2001Dismissed
Ratan Vs State of Rajasthan
Rajasthan High Court · (2001) 2 WLC 309 : (2001) 1 WLN 647
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323