COURT ARCHIVE

Rajasthan High Court judgments, 2001

1,257 judgments · page 62 of 63

High Courts15 Jan 2001Dismissed

Ramesh Gattani Vs State of Rajasthan

Rajasthan High Court · (2001) 2 CivCC 536 : (2001) 3 RCR(Criminal) 691 : (2001) WLC 421

Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts15 Jan 2001Dismissed

Rajasthan State Road Transport Corporation Vs Murli Devi and Others

Rajasthan High Court · (2003) ACJ 286 : (2001) 4 WLC 429

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

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High Courts13 Jan 2001

M/s. Jai Carrying Corporation Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 2 RLW 963

Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1994 — Section 78(5)

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High Courts12 Jan 2001

Ms. Shikha Sharma Vs Board of Secondary Education, Rajasthan, Ajmer and another

Rajasthan High Court · AIR 2001 Raj 207

Rajasthan Secondary Education Act, 1957 — Section 36

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High Courts12 Jan 2001Dismissed

Megha Aluminium Industries Vs Rajasthan State Industrial Development and Investment Corporation and Another

Rajasthan High Court · (2001) 2 RLW 1217 : (2001) 3 WLC 248 : (2007) 3 WLN 468

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High Courts12 Jan 2001

Ram Chandra Vs Union of India and Others

Rajasthan High Court · (2001) 90 FLR 55 : (2001) 2 LLJ 431 : (2001) 2 RLW 751 : (2001) 1 WLC 606 : (2001) 1 WLN 385

Industrial Disputes Act, 1947 — Section 25F, 25G

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High Courts12 Jan 2001

State of Rajasthan Vs Chuniya and Another

Rajasthan High Court · (2001) 2 RLW 969

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 325, 34, 341

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High Courts12 Jan 2001

COMMISSIONER OF INCOME TAX Vs AVON EMERY INDUSTRIES

Rajasthan High Court · (2001) 167 CTR 135 : (2001) 117 TAXMAN 510

Income Tax Act, 1961 — Section 256, 80HH, 80I

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High Courts12 Jan 2001

M/s. Bohra Pratisthan Udaipur Vs State of Rajasthan

Rajasthan High Court · (2001) 2 RLW 897 : (2001) 1 WLC 580 : (2001) 2 WLN 480

Constitution of India, 1950 — Article 226

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High Courts12 Jan 2001

Dr. Dinesh Purohit Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 93 FLR 7 : (2001) 2 RLW 738 : (2001) 1 WLC 628 : (2001) 1 WLN 383

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High Courts12 Jan 2001

Commissioner of Income Tax Vs Jai Mewar Wine Contractors

Rajasthan High Court · (2001) 167 CTR 97 : (2002) 1 WLC 399

Income Tax Act, 1961 — Section 184, 263

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High Courts12 Jan 2001

Commissioner of Income Tax Vs Rao Raja Hanut Singh

Rajasthan High Court · (2001) 117 TAXMAN 613

Income Tax Act, 1961 — Section 256

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High Courts11 Jan 2001

Commissioner of Income Tax Vs Murardan Bharat and Co.

Rajasthan High Court · (2001) 166 CTR 105

Income Tax Act, 1961 — Section 254(2)

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High Courts11 Jan 2001

Commissioner of Income Tax Vs Murardan Barhat and Co.

Rajasthan High Court · (2001) 252 ITR 427 : (2001) 118 TAXMAN 629

Income Tax Act, 1961 — Section 254, 254(2), 260A

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High Courts11 Jan 2001Dismissed

Sunil and Others etc. Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 3063

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324

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High Courts11 Jan 2001

Smt. Nirmala Vs State

Rajasthan High Court · (2001) CriLJ 2679

Penal Code, 1860 (IPC) — Section 326

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High Courts11 Jan 2001Dismissed

Assistant Commercial Taxes Officer Vs Rajasthan Taxation Tribunal and Another

Rajasthan High Court · (2001) 123 STC 172 : (2000) 1 WLC 510

Rajasthan Sales Tax Act, 1954 — Section 22A, 22A(3)Rajasthan Sales Tax Rules, 1955 — Rule 624A(3)

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High Courts10 Jan 2001

Union of India and Others Vs L.C. Paliwal

Rajasthan High Court · (2001) 91 FLR 499 : (2001) 2 RLW 855 : (2001) 1 WLC 590 : (2001) 2 WLN 460

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High Courts10 Jan 2001Dismissed

Ram Gopal Saini Vs Judge, Labour Court No. II and Others

Rajasthan High Court · (2001) 89 FLR 778 : (2001) 1 LLJ 1230 : (2001) 1 WLC 592

Industrial Disputes Act, 1947 — Section 25F, 25G, 25H

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High Courts09 Jan 2001Dismissed

Murari Lal Sharma Vs State Bank of India

Rajasthan High Court · (2001) 2 LLJ 44 : (2001) WLC 288

Penal Code, 1860 (IPC) — Section 380

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