High Courts23 Feb 2001
Ram Kumar Dhanuka Vs Union of India and Others
Rajasthan High Court · (2001) 252 ITR 205
Income Tax Act, 1961 — Section 132, 132(1), 144, 260A
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 54 of 63
High Courts23 Feb 2001
The Commissioner of Income Tax, Jodhpur Vs Shri Eklingji Trust, Udaipur
Rajasthan High Court · (2001) 119 TAXMAN 527 : (2001) 4 WLC 261 : (2001) 2 WLN 515
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 35
High Courts23 Feb 2001Allowed
Subhash Purohit Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 872 : (2002) 2 WLN 390
Consumer Protection Act, 1986 — Section 16(3)Rajasthan Consumer Protection Rules, 1987 — Rule 6(5)
High Courts23 Feb 2001Dismissed
Ishwar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) WLC 384 : (2001) 1 WLN 550
High Courts23 Feb 2001Allowed
Amilal Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2001) 4 RLW 557 : (2001) 4 WLC 493 : (2001) 4 WLN 640
High Courts23 Feb 2001
Shankar Lal and Others Vs R.S.R.T.C. and Others
Rajasthan High Court · (2003) ACJ 1514 : (2001) 2 RLW 1336 : (2001) 2 WLN 416
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 163
High Courts22 Feb 2001Allowed
Ku. Indrakanta Saraswat Vs The State of Rajasthan and Another
Rajasthan High Court · (2001) 4 RLW 538 : (2001) 2 WLC 589 : (2001) 4 WLN 350
High Courts22 Feb 2001Dismissed
J.K. Synthetics Ltd. and another Vs State of Rajasthan and another
Rajasthan High Court · (2001) 3 RLW 1353 : (2001) 4 WLC 187 : (2001) 3 WLN 295
Rajasthan Municipalities (Amendment) Act, 1989 — Section 3, 6(2), 8(4)Rajasthan Municipalities Act, 1959 — Section 149, 4, 4(1), 4(7)
High Courts22 Feb 2001Dismissed
Assistant Commissioner of Income Tax Vs Ajay Vijay Traders
Rajasthan High Court · (2002) 254 ITR 642 : (2001) 2 RLW 1250 : (2001) 2 WLN 332
Income Tax Act, 1961 — Section 161, 161(1A)
High Courts22 Feb 2001Dismissed
Bahadur Nath Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 251 : (2001) 2 RLW 1237 : (2001) 4 WLC 289 : (2007) 3 WLN 37
Constitution of India, 1950 — Article 243OPenal Code, 1860 (IPC) — Section 171A
High Courts20 Feb 2001Dismissed
Rajasthan High Court Advocates Association Vs The State of Rajasthan and Others
Rajasthan High Court · (2001) 02 RAJ CK 0121
Constitution of India, 1950 — Article 226
High Courts20 Feb 2001
Ranveer Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 304 : (2001) 4 WLN 429
Advocates Act, 1961 — Section 29, 30, 33, 49(1), 49(2)Constitution of India, 1950 — Article 225, 227Criminal Procedure Code, 1973 (CrPC) — Section 2
High Courts20 Feb 2001
Commissioner of Income Tax Vs Branch Manager, Life Insurance Corporation of India
Rajasthan High Court · (2001) 252 ITR 587
Income Tax Act, 1961 — Section 10(13A), 10(14), 201(1), 201(1A), 256(1)
High Courts20 Feb 2001
Commissioner of Income Tax Vs Smt. Pushpa Devi
Rajasthan High Court · (2001) 168 CTR 94
Income Tax Act, 1961 — Section 142, 143, 144
High Courts20 Feb 2001
COMMISSIONER OF INCOME TAX Vs BRANCH MANAGER, LIC OF INDIA, BHINMAL
Rajasthan High Court · (2001) 167 CTR 408 : (2001) 117 TAXMAN 492
Income Tax Act, 1961 — Section 10, 201, 256, 80CCA, 80CCB
High Courts20 Feb 2001
Commissioner of Income Tax Vs Pushpa Devi
Rajasthan High Court · (2001) 250 ITR 495
Income Tax Act, 1961 — Section 142(1), 143, 143(2), 143(3), 144
High Courts20 Feb 2001Dismissed
Commissioner of Income Tax Jodhpur Vs M/s. Metalising Equipment Co. (P) Ltd., Jodhpur
Rajasthan High Court · (2001) 3 RLW 1371 : (2001) 4 WLC 318 : (2001) 2 WLN 528
Income Tax Act, 1961 — Section 32
High Courts20 Feb 2001
COMMISSIONER OF INCOME TAX Vs METALISING EQUIPMENT CO. (P) LTD.
Rajasthan High Court · (2001) 168 CTR 68 : (2002) 257 ITR 186 : (2002) 120 TAXMAN 18
Income Tax Act, 1961 — Section 139, 143, 154, 256, 32A
High Courts19 Feb 2001Partly Allowed
Black Stone Rubber Industries Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1311
Central Sales Tax Act, 1956 — Section 3, 4, 5Constitution of India, 1950 — Article 286Income Tax Act, 1922 — Section 34
High Courts19 Feb 2001
Jodhpur Chartered Accountants Society and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 107 CompCas 42 : (2001) 2 RLW 943 : (2001) 2 WLC 17 : (2001) 4 WLN 170
Constitution of India, 1950 — Article 14, 19, 226, 245, 246(3)Income Tax Act, 1961 — Section 17, 2(24)Rajasthan Provisional Collection of Taxes Act, 1958 — Section 3