High Courts05 Mar 2001
Union of India (UOI) and Others Vs Trimurti Construction Ajmer
Rajasthan High Court · (2002) 1 RLW 323 : (2001) 4 WLC 617
Arbitration and Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 52 of 63
High Courts05 Mar 2001
Paras Ram Suthar Vs Rajasthan High Court, Jodhpur and Others
Rajasthan High Court · (2001) 2 RLW 971 : (2001) 2 WLC 597 : (2001) 2 WLN 250
Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 2
High Courts05 Mar 2001Allowed
Om Prakash and Others Vs Rajasthan Agriculture University and another
Rajasthan High Court · (2001) 3 RLW 1684 : (2002) 5 WLC 51 : (2001) 3 WLN 542
Constitution of India, 1950 — Article 14, 16, 21Industrial Disputes Act, 1947 — Section 2
High Courts02 Mar 2001Allowed
Dalu Ram and another Vs Lukman and others
Rajasthan High Court · (2003) ACJ 1076 : (2001) 3 RLW 1440 : (2002) 2 WLC 48 : (2001) 2 WLN 409
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 163
High Courts02 Mar 2001Allowed
Major M.V. Thapliyal and others Vs Smt. Shyam Bala and others
Rajasthan High Court · (2003) ACJ 1061 : (2001) 3 RLW 1504 : (2001) 2 WLN 221
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 163
High Courts02 Mar 2001
Dr. Navin Vyas and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1190
Rajasthan University Ordinances, 2009 — Ordinance 278(E), Ordinance 278(G)
High Courts02 Mar 2001Dismissed
Dayanand and Others Vs State and Others
Rajasthan High Court · AIR 2001 Raj 257 : (2001) 2 WLC 591 : (2001) 4 WLN 58
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1), 80(2)
High Courts01 Mar 2001Dismissed
J.D.A. Vs Judge, Labour Court No. 1 and Another
Rajasthan High Court · (2001) 2 LLJ 787
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Feb 2001
Anand Prakash Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1046 : (2001) 2 WLN 254
Consumer Protection Act, 1986 — Section 10, 10(1A), 10(2), 18A
High Courts28 Feb 2001
Rajasthan High Court Advocates Association Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 232 : (2001) 2 RLW 994 : (2001) 2 WLC 344 : (2001) 2 WLN 260
Constitution of India, 1950 — Article 39Rajasthan Land Revenue Act, 1956 — Section 6
High Courts28 Feb 2001Allowed
Naresh Agarwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 1 RLW 88 : (2001) 4 WLN 312
Conduct Rules, 1971 — Rule 4Penal Code, 1860 (IPC) — Section 147, 294, 323, 324, 325Rajasthan Medical and Health Service Rules, 1963 — Rule 12
High Courts28 Feb 2001
Mishru Vs Board of Revenue and Others
Rajasthan High Court · (2001) 2 RLW 966
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 10Rajasthan Tenancy Act, 1955 — Section 183
High Courts28 Feb 2001Dismissed
Madho Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2159
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 340(3), 342Evidence Act, 1872 — Section 114, 134, 27
High Courts27 Feb 2001
Chandan Singh Beniwal and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2001) 4 RLW 575 : (2007) 3 WLN 434
High Courts27 Feb 2001
Commissioner Of Income Tax Vs Laxmi Sales
Rajasthan High Court · (2001) 167 CTR 311
Income Tax Act, 1961 — Section 132, 256, 271
High Courts27 Feb 2001Allowed
Executive Officer, Municipal Board, Jhunjhunu and Others Vs Bhinwa Ram and Others
Rajasthan High Court · (2002) 2 ACC 687 : (2003) ACJ 1961 : (2001) 2 WLC 520
High Courts27 Feb 2001
Rana Ram Vs State of Ors.
Rajasthan High Court · (2001) 2 RLW 990
Rajasthan Control of Goondas Rules, 1975 — Rule 6