COURT ARCHIVE

Rajasthan High Court judgments, 2001

1,257 judgments · page 51 of 63

High Courts14 Mar 2001Partly Allowed

Mohan Singh Vs State of Rajasthan

Rajasthan High Court · (2001) 3 RLW 1766 : (2001) 3 WLC 373 : (2000) WLC 97 : (2001) 3 WLN 250

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

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High Courts14 Mar 2001Dismissed

Tulsi Ram Vs Judge, Industrial Tribunal and Another

Rajasthan High Court · (2001) 90 FLR 1160 : (2001) 3 RLW 1374 : (2001) 2 WLC 714 : (2001) 2 WLN 403

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 26

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High Courts13 Mar 2001Allowed

Baljindra Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2007) 2 WLN 704

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324

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High Courts13 Mar 2001

Commissioner of Income Tax Vs Sriram Jagannath

Rajasthan High Court · (2001) 250 ITR 689

Income Tax Act, 1961 — Section 256(1)

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High Courts13 Mar 2001

R.S.R.T.C. Vs Shri Ramji Lal

Rajasthan High Court · (2001) 90 FLR 1158 : (2001) 2 RLW 1208 : (2001) 2 WLC 675

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High Courts13 Mar 2001Dismissed

Gaurav Audichya Vs Dalpat Singh and Another

Rajasthan High Court · (2001) 3 RLW 1449 : (2002) 5 WLC 675 : (2001) 2 WLN 402

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 401Penal Code, 1860 (IPC) — Section 120

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High Courts13 Mar 2001

Murli Manohar Vs LRs. of Bhuralal

Rajasthan High Court · (2002) 3 RLW 1929

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2

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High Courts13 Mar 2001Allowed

Dev Prakash Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 4 WLC 793 : (2001) 4 WLN 306

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High Courts13 Mar 2001Dismissed

Management, Rambagh Palace Hotel Vs Judge Labour Court, Jaipur and Another

Rajasthan High Court · (2002) 1 RLW 151 : (2001) 4 WLC 638 : (2001) 3 WLN 672

Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 25

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High Courts13 Mar 2001Allowed

Radheyshyam Vs State of Rajasthan

Rajasthan High Court · (2002) 1 WLN 56

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302

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High Courts13 Mar 2001Dismissed

Commercial Taxes Officer, Anti-Evasion Vs Rajasthan Taxation Tribunal and Another

Rajasthan High Court · (2001) 4 RLW 51 : (2001) 124 STC 257 : (2001) 3 WLC 183 : (2002) 1 WLN 222

Constitution of India, 1950 — Article 366(29A)

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High Courts13 Mar 2001

Smt. Munni Devi Vs State of Others

Rajasthan High Court · (2001) 2 RLW 1269 : (2001) 3 WLC 104 : (2001) 2 WLN 282

Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 3

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High Courts12 Mar 2001

B.B. Bhalla Vs Rameshwar Krishore Badhwar

Rajasthan High Court · (2001) 2 RLW 1194 : (2001) 2 WLC 490

Civil Procedure Code, 1908 (CPC) — Section 100(5)Evidence Act, 1872 — Section 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(3), 13(5)

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High Courts12 Mar 2001

East India Hotels Ltd. and Another Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2001 Raj 286 : (2001) 250 ITR 789 : (2001) 1 RLW 519 : (2001) 4 WLN 217

Constitution of India, 1950 — Article 14, 141, 245, 265Finance Act, 1989 — Section 3(1B)Rajasthan Lands and Buildings Tax Act, 1964 — Section 10, 10A, 11, 11(1), 13

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High Courts12 Mar 2001

East India Hotels Ltd. and Another Vs The State of Rajasthan and Others

Rajasthan High Court · (2001) 3 WLC 62

Civil Procedure Code, 1908 (CPC) — Section 58Constitution of India, 1950 — Article 14, 141, 245, 265, 299Finance Act, 1989 — Section 16A(1), 3(1B)

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High Courts07 Mar 2001

Oriental Insurance Co. Ltd. Vs Vilas Devi and Others

Rajasthan High Court · (2001) ACJ 950 : (2001) 2 RLW 1224 : (2001) 2 WLC 335 : (2001) 2 WLN 286

Employees Compensation Act, 1923 — Section 3, 4AMotor Vehicles Act, 1988 — Section 147, 95

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High Courts07 Mar 2001

Udailal Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 03 RAJ CK 0090

Constitution of India, 1950 — Article 226

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High Courts07 Mar 2001Dismissed

Central Academy Society Vs Raj. Non-Govt. Edu. Institutions Tribunal and Others

Rajasthan High Court · (2001) 3 RLW 1367 : (2001) 2 WLC 403 : (2001) 2 WLN 266

Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18

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High Courts07 Mar 2001Dismissed

Hakim Chand and Others Vs Raj Mal

Rajasthan High Court · (2002) 1 RLW 21 : (2001) 2 WLC 484

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(3)

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High Courts07 Mar 2001Allowed

M/s Udaipur Contractors Association Vs State of Rajasthan and others

Rajasthan High Court · (2001) 2 RLW 999 : (2001) 3 RLW 1515 : (2001) 2 WLC 724 : (2001) 2 WLN 226

Constitution of India, 1950 — Article 226, 265Rajasthan Minor Mineral Concession Rules, 1986 — Rule 38

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