High Courts21 Mar 2001
Raj Kumar Bapna Vs Union of India and Another
Rajasthan High Court · (2001) 251 ITR 802
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 49 of 63
High Courts21 Mar 2001
Tarachand Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 3604 : (2002) 5 WLC 502
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 118, 157Penal Code, 1860 (IPC) — Section 354, 509
High Courts21 Mar 2001Dismissed
Executive Officer Rajasthan State Agriculture Marketing Board Trust Vs Labour and Industrial Tribunal and Another
Rajasthan High Court · (2001) WLC 355 : (2007) 3 WLN 224
Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 — Section 11, 9
High Courts21 Mar 2001Allowed
Jarnail Singh Vs The Superintending Engineer and Another
Rajasthan High Court · (2001) 4 RLW 83 : (2001) 3 WLC 117 : (2007) 3 WLN 219
High Courts20 Mar 2001
Om Prakash Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 1271 : (2002) WLC 619 : (2001) 2 WLN 284
High Courts20 Mar 2001Dismissed
Archana Kumari Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 91 FLR 677 : (2001) 3 RLW 1377 : (2001) 2 WLC 477 : (2001) 2 WLN 382
Rajasthan Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1962 — Rule 11(B)(1)
High Courts20 Mar 2001Dismissed
State of Rajasthan Vs Kishna
Rajasthan High Court · (2002) WLC 267 : (2002) 4 WLN 265
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 357, 380, 457
High Courts20 Mar 2001Dismissed
Commissioner, Commercial Taxes and Another Vs Shivani Mineral and Another
Rajasthan High Court · (2001) 124 STC 122
High Courts20 Mar 2001
Commissioner of Income Tax, Jaipur Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2001) 168 CTR 653 : (2002) 254 ITR 468 : (2001) 2 RLW 1175 : (2002) 121 TAXMAN 20 : (2001) 2 WLC 387 : (2001) 3 WLN 714
Companies (Profits) Surtax Act, 1964 — Section 6(2)Income Tax Act, 1961 — Section 256(1), 256(2), 80M
High Courts19 Mar 2001
Khet Singh and Others Vs State and Others
Rajasthan High Court · (2007) 3 WLN 13
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts19 Mar 2001Allowed
Indus Hotel Corporation Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1461 : (2001) 2 WLC 692 : (2001) 3 WLN 107
Rajasthan Lands and Buildings Tax Act, 1964 — Section 21, 22, 3
High Courts19 Mar 2001Allowed
M/s Prakash Chitra Vs Income Tax Officer
Rajasthan High Court · (2001) 3 RLW 1692 : (2001) 3 WLN 538
Income Tax Act, 1961 — Section 155(2)
High Courts19 Mar 2001Allowed
S.G. Kale Vs Union of India (UOI)
Rajasthan High Court · (2002) 256 ITR 148 : (2001) 4 WLC 802 : (2001) 4 WLN 285
Income Tax Act, 1961 — Section 201, 276B, 278AA, 279(1)
High Courts19 Mar 2001
S.G. Kale Vs Union of India
Rajasthan High Court · (2001) 168 CTR 214 : (2001) 4 RLW 34
Criminal Procedure Code, 1973 (CrPC) — Section 197Income Tax Act, 1961 — Section 190, 193, 194, 194A, 200
High Courts19 Mar 2001
Ram Gopal Pareek Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1185 : (2001) 3 WLC 265 : (2001) 4 WLN 421
Constitution of India, 1950 — Article 309
High Courts19 Mar 2001
PRAKASH CHITRA Vs ITO
Rajasthan High Court · (2001) 168 CTR 358 : (2001) 249 ITR 760 : (2001) 118 TAXMAN 441
Income Tax Act, 1961 — Section 155, 256, 263
High Courts16 Mar 2001
COMMISSIONER OF INCOME TAX Vs BRANCH MANAGER, LIC OF INDIA, MERTA CITY
Rajasthan High Court · (2001) 167 CTR 410 : (2002) 120 TAXMAN 222
Income Tax Act, 1961 — Section 201, 256
High Courts16 Mar 2001
COMMISSIONER OF INCOME TAX Vs LAXMI STORES
Rajasthan High Court · (2001) 167 CTR 316 : (2002) 120 TAXMAN 220
Income Tax Act, 1961 — Section 256, 271
High Courts16 Mar 2001
Commissioner of Income Tax Vs Kamadar and Co.
Rajasthan High Court · (2001) 168 CTR 65 : (2002) 120 TAXMAN 181
Income Tax Act, 1961 — Section 256
High Courts16 Mar 2001
Deva Vs State of Rajasthan
Rajasthan High Court · (2000) WLC 107 : (2002) 2 WLN 63
Penal Code, 1860 (IPC) — Section 307, 34