High Courts27 Mar 2001
Jagan Nath Vs Heera Chand
Rajasthan High Court · (2001) 3 WLC 476 : (2007) 3 WLN 19
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 48 of 63
High Courts27 Mar 2001Dismissed
Johari Forts and Palaces Pvt. Ltd. Vs Maharaja Narendra Singh and Others
Rajasthan High Court · (2001) 4 RLW 5 : (2001) 3 WLC 497 : (2007) 2 WLN 234
Arbitration Act, 1940 — Section 11, 16, 17, 2, 21Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 151, 20, 37
High Courts23 Mar 2001
Col. Narain Singh Janu Vs The Assistant Director, Land and Building Tax Deptt. and Others
Rajasthan High Court · AIR 2001 Raj 313 : (2002) 5 WLC 707 : (2001) 4 WLN 106
Rajasthan Lands and Buildings Tax Act, 1964 — Section 13, 16(1)
High Courts23 Mar 2001Allowed
State of Rajasthan Vs Gaharoo
Rajasthan High Court · (2001) CriLJ 3672 : (2001) 3 RLW 1831 : (2002) 5 WLC 460 : (2001) 3 WLN 153
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Evidence Act, 1872 — Section 145, 157, 27Penal Code, 1860 (IPC) — Section 376, 376(1)
High Courts23 Mar 2001Allowed
Mohan Lal Singhal and Others Vs Urban Cooperative Bank Ltd., New Colony
Rajasthan High Court · (2002) 1 RLW 338 : (2002) 5 WLC 525 : (2001) 4 WLN 308
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F, 29, 33
High Courts23 Mar 2001
Kevji and Others Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 725 : (2002) 1 RLW 525 : (2002) 1 WLC 547 : (2002) 1 WLN 529
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts23 Mar 2001
Babuda Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3366
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 325, 447
High Courts23 Mar 2001
Zahirul Hasan Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 269
Penal Code, 1860 (IPC) — Section 161Prevention of Food Adulteration Act, 1954 — Section 3, 4, 5
High Courts22 Mar 2001Dismissed
C.T.O. Jalore Vs Quality Granites and Another
Rajasthan High Court · (2001) 3 RLW 1801 : (2001) 3 WLC 745 : (2001) 2 WLN 668
High Courts22 Mar 2001Dismissed
Smt. Vidya Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 834 : (2001) 2 WLC 422
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts22 Mar 2001Allowed
J.L. Khaturia Vs Union of India and Others
Rajasthan High Court · (2001) 250 ITR 596 : (2001) 3 RLW 1815 : (2001) 3 WLN 188
Income Tax Act, 1961 — Section 80HHC, 80HHC(2)Weights and Measures Act, 1963 — Section 26(1)
High Courts22 Mar 2001
State of Rajasthan Vs Shyam Sunder Gupta
Rajasthan High Court · (2001) 2 RLW 1103
Consumer Protection Act, 1986 — Section 10(1)Rajasthan Civil Services (Pension) Rules, 1996 — Rule 151, 152Rajasthan Consumer Protection Rules, 1987 — Rule 3(6)
High Courts22 Mar 2001Allowed
Balu Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 316 : (2001) 4 RLW 85 : (2001) 3 WLC 111
Motor Vehicles Act, 1988 — Section 89
High Courts22 Mar 2001
State of Rajasthan Vs Sodha and Others
Rajasthan High Court · (2001) CriLJ 4807
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts22 Mar 2001Dismissed
Radha Vallabh Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 3238 : (2001) 3 RLW 1789 : (2001) 4 WLC 524 : (2001) 3 WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202, 468, 468(1)Penal Code, 1860 (IPC) — Section 323, 34, 447, 500
High Courts22 Mar 2001
Sanatan Dharm Mahaveer Dal Vs Commissioner of Income Tax
Rajasthan High Court · (2001) 171 CTR 605 : (2001) 252 ITR 46 : (2002) 120 TAXMAN 674
Income Tax Act, 1961 — Section 12A, 12A(1)
High Courts21 Mar 2001
Rang Lal Vs Union of India and Others
Rajasthan High Court · (2002) 80 ECC 510 : (2002) 139 ELT 550 : (2001) 2 RLW 1166 : (2001) 2 WLC 256 : (2001) 3 WLN 426
Customs Act, 1962 — Section 108, 124Income Tax Act, 1961 — Section 131
High Courts21 Mar 2001Dismissed
Firm Durga Lal Navneet Kumar Kasera Vs Girdhar Gopal and Another
Rajasthan High Court · (2002) 1 RLW 325 : (2001) 4 WLC 590 : (2001) 4 WLN 353
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts21 Mar 2001Allowed
Janak Raj Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1080
Penal Code, 1860 (IPC) — Section 302, 307, 84