High Courts10 Apr 2001Partly Allowed
Angrej Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 835 : (2001) 4 WLN 565
Penal Code, 1860 (IPC) — Section 376, 376(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 46 of 63
High Courts10 Apr 2001Allowed
Shree Cement Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2001) 76 ECC 438 : (2001) 96 ECR 645 : (2001) 133 ELT 301 : (2002) 126 STC 324 : (2001) 3 WLN 409
Central Excises and Salt Act, 1944 — Section 11, 35F, 37B
High Courts10 Apr 2001Dismissed
Nehru Bal Vatika Vidyalaya Management Committee Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 WLC 228 : (2001) 3 WLN 703
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts09 Apr 2001Dismissed
Jodhpur Vidyut Vitran Nigam Ltd. Vs Karamchari Rajya Beema Nigam and Another
Rajasthan High Court · (2003) 1 LLJ 104
Employees State Insurance Act, 1948 — Section 2(9)
High Courts09 Apr 2001Allowed
Sujata Malhotra Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 WLC 604 : (2003) 1 WLN 216
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts09 Apr 2001
State of Rajasthan and Another Vs Naresh Kumar Saxena
Rajasthan High Court · (2001) 2 WLC 324 : (2001) 4 WLN 468
High Courts09 Apr 2001Allowed
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 381
Constitution of India, 1950 — Article 14, 226
High Courts09 Apr 2001Dismissed
United India Insurance Co. Ltd. Vs Dharmi Devi and Others
Rajasthan High Court · (2003) ACJ 1222 : (2001) WLC 789
Motor Vehicles Act, 1988 — Section 147, 149
High Courts08 Apr 2001
Man Phool Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 WLN 663
High Courts04 Apr 2001Dismissed
Gopal Lal Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 181 : (2001) 3 WLC 338 : (2001) 4 WLN 196
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts04 Apr 2001Dismissed
Prem Singh and Others, etc. Vs State of Rajasthan
Rajasthan High Court · AIR 2001 Raj 309 : (2001) 4 RLW 88 : (2001) 3 WLN 1
Rajasthan Drainage Rules, 1957 — Rule 11(3)Rajasthan Irrigation and Drainage Act, 1954 — Section 60
High Courts04 Apr 2001Dismissed
Panna Ram Vs The State of Rajasthan
Rajasthan High Court · (2001) 4 WLN 189
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts04 Apr 2001Dismissed
Sultan Singh Vs The State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 167 : (2000) 3 WLC 242 : (2001) 3 WLN 6
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts04 Apr 2001Allowed
Grasim Industries Ltd. Vs Commissioner, Commercial Taxes
Rajasthan High Court · (2001) 4 RLW 106 : (2002) 125 STC 35 : (2002) 1 WLC 369 : (2001) 2 WLN 674
Central Sales Tax Act, 1956 — Section 8(5)
High Courts04 Apr 2001Allowed
Mecson Marbles Pvt. Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (2007) 3 WLN 401
State Financial Corporations Act, 1951 — Section 29
High Courts03 Apr 2001Allowed
D.K. Chaplot Vs Regional Manager, National Insurance Company and Others
Rajasthan High Court · (2001) 3 RLW 1781 : (2001) 2 WLC 717 : (2001) 3 WLN 205
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(2)Constitution of India, 1950 — Article 14, 16General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 2, 25(6)
High Courts03 Apr 2001Dismissed
Rajasthan State Mines and Mineral Karamchari Sangh (BMS), Udaipur Vs Rajasthan State Mines and Mineral Ltd. (A Govt. of Rajasthan Enterprise), Jhamarkotra and anr
Rajasthan High Court · (2001) 3 RLW 1712
Constitution of India, 1950 — Article 226
High Courts03 Apr 2001
Raj Kumar Pipara and Others Vs University of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 285 : (2001) 4 RLW 562 : (2001) 2 WLC 601
Constitution of India, 1950 — Article 226
High Courts30 Mar 2001Dismissed
State Vs Jawar Singh
Rajasthan High Court · (2001) 03 RAJ CK 0109
Penal Code, 1860 (IPC) — Section 354, 457
High Courts30 Mar 2001
Mohit through his mother Geeta Devi Vs Radha Govind Taluka
Rajasthan High Court · (2002) 5 WLC 557 : (2007) 3 WLN 654
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(1)